289 (Bang.Trib) (vii) Bromide Chemical Industries v. Deputy Commissioner of Income-tax

135 Taxmann.com 79Reported decision2021#14916 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

assistant director section 36(1)(va)section 43b section 36(1)section 43 section 36 income-tax officer section 139(1)section 139 section 143(1)section 13 transfer

Judgments citing 289 (Bang.Trib) (vii) Bromide Chemical Industries v. Deputy Commissioner of Income-tax

PAREKHPLAST INDIA LTD,MUMBAI vs. DCIT , MUMBAI

In the result, appeal by assessee is allowed

ITA 76/MUM/2022[2018-19]Status: DisposedITAT Mumbai31 May 2022AY 2018-19

Bench: Shri Vikas Awasthy & Shri Amarjit Singhआअसं.76/मुं/2022 ("न.व. 2018-19) Parekhplast India Limited, 101,Shiva Plaza ,Marol Industrial Co-Operative Limited, Andheri-Kurla Road, Andheri (East), Mumbai 400 059. Pan: Aabcp-4523-B ...... अपीलाथ"/Appellant बनाम Vs. Nfac,Delhi. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant By : Shri Tejas Sodha ""तवाद" "वारा/Respondent By : Shri R.A.Dhyani सुनवाई क" "त"थ/ Date Of Hearing : 31/05/2022 घोषणा क" "त"थ/ Date Of Pronouncement : 31/05/2022 आदेश/Order Per Vikas Awasthy, Jm:

For Appellant: Shri Tejas SodhaFor Respondent: Shri R.A.Dhyani

Section 139(1)Section 143(1)Section 36(1)(va)Section 43B

…आयकर अपील"य अ"धकरण मुंबई पीठ “सी” "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत"संह, लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER आअसं.76/मुं/2022 ("न.व. 2018-19) Parekhplast India Limited, 101,Shiva Plaza ,Marol Industrial Co-operative Limited, Andheri-Kurla Road, Andheri (East), Mumbai 400 059. PAN: AABCP-4523-B ...... अपीलाथ"/Appellant बनाम Vs. NFAC,DELHI. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by : Shri Tejas Sodha ""तवाद" "वारा/Respondent by : Shri R.A.Dhyani सुनवाई क" "त"थ/ Date of…

M/S. CHEMTRON SCIENCE LABORATORIES PVT. LTD,MUMBAI vs. CIT (A) NFAC, BENGALURU

In the result, appeal by the assessee is allowed

ITA 2386/MUM/2021[2018-19]Status: DisposedITAT Mumbai24 May 2022AY 2018-19

Bench: Shri Vikas Awasthy & Shri Amarjit Singh आअसं.2386/मुं/2021 ("न.व. 2018-19) M/S. Chemtron Science Laboratories Private Limited, El-47, Electronic Zone, Midc, Mahape, Navi Mumbai 400 710. Pan: Aaccc-3596-J ...... अपीलाथ" /Appellant बनाम Vs. The Commissioner Of Income Tax (A)-(Nafc) Delhi. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant By : Shri Shashank Mehta ""तवाद" "वारा/Respondent By : Ms. Vranda U. Matkari सुनवाई क" "त"थ/ Date Of Hearing : 24/05/2022 घोषणा क" "त"थ/ Date Of Pronouncement : 24/05/2022 आदेश/ Order Per Vikas Awasthy, Jm:

For Appellant: Shri Shashank MehtaFor Respondent: Ms. Vranda U. Matkari

Section 139(1)Section 143(1)Section 36(1)(va)Section 43B

…आयकर अपील"य अ"धकरण मुंबई पीठ “सी ” "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत "संह, लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “ C”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH , ACCOUNTANT MEMBER आअसं.2386/मुं/2021 ("न.व. 2018-19) M/s. Chemtron Science Laboratories Private Limited, EL-47, Electronic Zone, MIDC, Mahape, Navi Mumbai 400 710. PAN: AACCC-3596-J ...... अपीलाथ" /Appellant बनाम Vs. The Commissioner of Income Tax (A)-(NAFC) Delhi. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by : Shri Shashank Mehta ""तवाद" "वारा/Respondent by : Ms. Vranda U. Ma…

NSS EQUIPMENTS INDIA LLP,MUMBAI vs. DY CIT, CPC, BANGALORE

In the result, appeal by assessee is partly allowed

ITA 1394/MUM/2021[2018-19]Status: HeardITAT Mumbai24 May 2022AY 2018-19

Bench: Shri Vikas Awasthy & Shri Amarjit Singh आअसं.1394/मुं/2021 ("न.व. 2018-19) Nss Equipments India Llp, Shetty House, Panchsheel Nagar, Vasant Patil Marg, Sion, Chnabhatti, Mumbai 400 022. Pan: Aakfn-7271-J ...... अपीलाथ" /Appellant बनाम Vs. The Dy.Cit, Cpc Bangalore, 1St Floor, Prestige Alpha No.48/1 48/2, Beratenaagrahara Begur, Hosur Road, Uttarahalli Hobli, Bengaluru – 560 100. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant By : Shri Bhupendra Shah ""तवाद" "वारा/Respondent By : Shri C.T. Mathews सुनवाई क" "त"थ/ Date Of Hearing : 24/05/2022 घोषणा क" "त"थ/ Date Of Pronouncement : 24/05/2022 आदेश/ Order Per Vikas Awasthy, Jm:

For Appellant: Shri Bhupendra ShahFor Respondent: Shri C.T. Mathews

Section 139(1)Section 143(1)Section 36(1)(va)Section 43B

…आयकर अपील"य अ"धकरण मुंबई पीठ “बी ” "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत "संह, लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “ B”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH , ACCOUNTANT MEMBER आअसं.1394/मुं/2021 ("न.व. 2018-19) NSS Equipments India LLP, Shetty House, Panchsheel Nagar, Vasant Patil Marg, Sion, Chnabhatti, Mumbai 400 022. PAN: AAKFN-7271-J ...... अपीलाथ" /Appellant बनाम Vs. The Dy.CIT, CPC Bangalore, 1st Floor, Prestige Alpha No.48/1 48/2, Beratenaagrahara Begur, Hosur Road, Uttarahalli Hobli, Bengaluru – 560 100. ..... ""तवाद"/Respondent अपी…

AEVITAS PHARMAGRO TECH P. LTD,MUMBAI vs. DCIT (CPC) , BANGALORE

In the result, impugned order is set-aside and appeal by the assessee is allowed

ITA 1675/MUM/2021[2018-19]Status: DisposedITAT Mumbai10 May 2022AY 2018-19

Bench: Shri Vikas Awasthy & Shri S.Rifaur Rahman आअसं.1675/मुं/2021 ("न.व. 2018-19) Aevitas Pharmagro Tech Private Limited, B2-210, Boomerang, Chandivali Farm Road, Andheri East, Mumbai 400 072. Pan: Aaacp-6240-J ...... अपीलाथ" /Appellant बनाम Vs. Dy. Commissioner Of Income Tax(Cpc) Bengaluru -560 500. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant By : Shri Milan Dattani ""तवाद" "वारा/Respondent By : Shri Mehul Jain सुनवाई क" "त"थ/ Date Of Hearing : 10/05/2022 घोषणा क" "त"थ/ Date Of Pronouncement : 10/05/2022 आदेश/ Order Per Vikas Awasthy, Jm:

For Appellant: Shri Milan DattaniFor Respondent: Shri Mehul Jain

Section 143(1)Section 2Section 36(1)(va)Section 43B

…आयकर अपील"य अ"धकरण मुंबई पीठ “ए ” "ी "वकास अव"थी, "या"यक सद"य एवं "ी एस. "रफौर रहमान, लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “ A”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI S.RIFAUR RAHMAN , ACCOUNTANT MEMBER आअसं.1675/मुं/2021 ("न.व. 2018-19) Aevitas Pharmagro Tech Private Limited, B2-210, Boomerang, Chandivali Farm Road, Andheri East, Mumbai 400 072. PAN: AAACP-6240-J ...... अपीलाथ" /Appellant बनाम Vs. Dy. Commissioner of Income Tax(CPC) Bengaluru -560 500. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by : Shri Milan Dattani ""तवाद" "वारा/Respondent by : Shri…

SUMAN CREATION,MUMBAI vs. ITO -22 (6) (3) , MUMBAI

In the result, appeal of the assessee for AY 2018-19 & 2019-20 are allowed and addition made by CPC and confirmed by CIT (A) is directed to be deleted

ITA 1687/MUM/2021[2018-19]Status: DisposedITAT Mumbai15 Mar 2022AY 2018-19

Bench: Shri Vikas Awasthy & Shri Gagan Goyal

For Appellant: Sh. Sachin RomaniFor Respondent: Ms. Neha Thakur

Section 139(1)Section 143(1)Section 2(24)(x)Section 36(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA No. 1688/Mum/2021 (A.Y. 2019-20) Suman Creation Unit No. 224, Kewal Industrial Estate, Senapati Bapat Marg, Lower Parel, Mumbai-400013 PAN: ABKFS9676D ...... Appellant Vs. ITO-22(3)(6), Piramal Chambers, Lalbaug, Mumbai- 400013. ..... Respondent Appellant by : Sh. Sachin Romani Respondent by : Ms. Neha Thakur Date of hearing : 16/03/2022 Date of pronouncement : 16/03/2022 ORDER PER GAGAN GOYAL, A.M: These appeals by the assessee are directed against the orders of C…

M/S UDVASIT BEROJGAR SAHAKARI SHRAM SAMVIDA SAMITI LTD.,,SONBHADRA vs. CIT (EXEMPTION), ALLAHABAD

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 27/ALLD/2021[2018-19]Status: DisposedITAT Allahabad02 Mar 2022AY 2018-19

Bench: Shri.Vijay Pal Raoassessment Year: 2018-19

For Appellant: NoneFor Respondent: Mr. A.K. Singh, Sr. DR

Section 139Section 139(1)Section 2Section 36(1)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD ‘SMC’ BENCH, ALLAHABAD BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER Assessment Year: 2018-19 M/s Udvasit Berojgar Sahakari v. Exemption Ward, Allahabad Shram Samvida Samiti Ltd., U.P. 211001 Khadia, Yogichaura, Shaktinagar, Sonbhadra-231222 PAN-AAATU1540K (Appellant) (Respondent) Appellant by: None Respondent by: Mr. A.K. Singh, Sr. DR Date of hearing: 15.03.2022 Date of pronouncement: 16.03.2022 O R D E R VIJAY PAL RAO, JUDICIAL MEMBER: This appeal by the assessee is directed against the order dated 27.10.2021 of CIT(A)-National Faceless Appeal Centre, Delhi fo…