285 ITR 179 (All); and Smt. Maya Rastogi v. CIT

196 Taxmann 17Reported decision#5445 most cited
21

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 115bbe(b)section 2(28c)section 117section 271aab(1a)section 37bsection 271aaasection 245dsection 144basection 153a(1)(a)income tax settlement commissionpaper companysection 245

Judgments citing 285 ITR 179 (All); and Smt. Maya Rastogi v. CIT

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1749/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1748/MUM/2022[2017-18]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1747/MUM/2022[2014-15]Status: DisposedITAT Mumbai30 Apr 2024AY 2014-15

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1746/MUM/2022[2016-17]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-17

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Shrivallab Pitte Industries Ltd, Mumbai

ITA 1745/MUM/2022[2015-16]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Helios Mercantile Limited, Mumbai

ITA 1744/MUM/2022[2017-18]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Asstt Commissioner of Income Tax, Central Circle-6(1), Mumbai vs. Helios Mercantile Limited, Mumbai

ITA 1741/MUM/2022[2016-17]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-17

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

ACIT (CC)-8(2), Mumbai vs. Helios Exports Ltd, Mumbai

ITA 1736/MUM/2022[2015-16]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai Mumbai Mumb, Mumbai vs. Svp Global Textiles Ltd, Mumbai

ITA 1726/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs.…

DCIT (CC)-6-2, Mumbai vs. M/S Svp South West Industries Ltd. (Formerly, Platinum Textiles Limited), Mumbai

ITA 1598/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Dy Commissioner of Income Tax, Central Circle-7(2), Mumbai vs. M/S Citron Infraprojects Ltd, Mumbai

ITA 1570/MUM/2022[2015-16]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Shrivallab Pitte Industries Ltd, Mumbaiq vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1338/MUM/2022[2016-2017]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-2017

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The…

Shrivallabh Pitte Industries Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Cirle -6(1), Mumbai

ITA 1336/MUM/2022[2017-18]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Hellios Exports Limited, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1333/MUM/2022[2018-2019]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-2019

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Hellios Exports Limited, Mumbai vs. The Commissioner of Income Tax, Central Circle-8(2), Mumbai

ITA 1332/MUM/2022[2015-2016]Status: DisposedITAT Mumbai30 Apr 2024AY 2015-2016

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…Page 1 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. T…

Svp Global Textiles Ltd Formerly Svp Global Ventures Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai Mumbai, Mumbai

ITA 1312/MUM/2022[2014-2015]Status: DisposedITAT Mumbai30 Apr 2024AY 2014-2015

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Svp Global Textiles Ltd Formerly Svp Global Ventures Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1309/MUM/2022[2018-2019]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-2019

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Svp Global Textiles Ltd Formerly Svp Global Ventures Ltd, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai Mumbai, Mumbai

ITA 1308/MUM/2022[2017-2018]Status: DisposedITAT Mumbai30 Apr 2024AY 2017-2018

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Helios Mercantile Limited, Mumbai vs. Dy Commissioner of Income Tax, Central Circle-6(1), Mumbai

ITA 1306/MUM/2022[2016-2017]Status: DisposedITAT Mumbai30 Apr 2024AY 2016-2017

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

Helios Mercantile Limited, Mumbai vs. Dy Commissioner of Income Tax Central Circle-6(1), Mumbai

ITA 1305/MUM/2022[2018-2019]Status: DisposedITAT Mumbai30 Apr 2024AY 2018-2019

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 1269/Mum/2022 (Assessment Year: 2014-15) ITA No. 1271/Mum/2022 (Assessment Year: 2013-14) ITA No. 1272/Mum/2022 (Assessment Year: 2017-18) ITA No. 1273/Mum/2022 (Assessment Year: 2015-16) ITA No. 1274/Mum/2022 (Assessment Year: 2012-13) ITA No. 1275/Mum/2022 (Assessment Year: 2016-17) ITA No. 1277/Mum/2022 (Assessment Year: 2018-19) SVP Southwest Industries Ltd. (Formerly, Platinum Textile Ltd.) 97/99, 9th floor, Maker Tower 'F', Cuffe Parade, Mumbai-400 005 (Appellant) Vs. The Depu…

285 ITR 179 (All); and Smt. Maya Rastogi v. CIT (196 Taxmann 17) — Cited in 21 Judgments | BharatTax