282 (SC) and Katlary Kariyana Merchant Sahkari Sarafi Mandali Ltd. v. ACIT

140 Taxmann 602High Court2022#19179 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 143(3)Section 263Section 270ASection 80P

Issues it is cited on

regular assessmentsection 270asection 80psection 263section 250section 143(3)nfacbusinessinterest

Judgments citing 282 (SC) and Katlary Kariyana Merchant Sahkari Sarafi Mandali Ltd. v. ACIT

SHIVKRUPA NAGARI SAHAKARI PAT LTD ,BADLAPUR THANE DISTRICT vs. PRINCIPAL COMMISSIONER OF INCOME TAX THANE 1 , ASHAR IT PARK WAGALE ESTATE

ITA 2407/MUM/2024[2018-19]Status: DisposedITAT Mumbai26 Jul 2024AY 2018-19

Bench: Shri Satbeer Singh Godara & Shri Omkareshwar Chidara

For Respondent: Shri Dr. Kishor Dhule, CIT-DR
Section 143(3)Section 263Section 270ASection 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “G” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER Sl.No. ITA.No. A.Y. Name of Appellant Name of NFAC, Delhi’s DIN Proceedings Respondent & Order in u/sec. No.ITBA/NFAC /S/250/2023-24 Shivkrupa 143(3) 1056682593(1) r.w.s.263 of Sahakari Patpedhi The Income Tax 1. 4297/MUM./2023 2014-15 the Income dated 30.09.2023 Limited, Kai, Tax Act, Officer, Ward- 1961. Namdevrao Patane 41(2)(5), Room National Faceless Smruti Bhavan, Assessment Centre, No.629, Kautilya 2. 4242/MUM./2023 2017-18 Delhi’s DIN 270A of th…

INCOME TAX OFFICER-41(2)(5), MUMBAI, MUMBAI vs. SHIVKRUPA SAHAKARI PATPEDHI LIMITED, MUMBAI

ITA 4297/MUM/2023[2014]Status: DisposedITAT Mumbai26 Jul 2024

Bench: Shri Satbeer Singh Godara & Shri Omkareshwar Chidara

For Respondent: Shri Dr. Kishor Dhule, CIT-DR
Section 143(3)Section 263Section 270ASection 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “G” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER Sl.No. ITA.No. A.Y. Name of Appellant Name of NFAC, Delhi’s DIN Proceedings Respondent & Order in u/sec. No.ITBA/NFAC /S/250/2023-24 Shivkrupa 143(3) 1056682593(1) r.w.s.263 of Sahakari Patpedhi The Income Tax 1. 4297/MUM./2023 2014-15 the Income dated 30.09.2023 Limited, Kai, Tax Act, Officer, Ward- 1961. Namdevrao Patane 41(2)(5), Room National Faceless Smruti Bhavan, Assessment Centre, No.629, Kautilya 2. 4242/MUM./2023 2017-18 Delhi’s DIN 270A of th…

INCOME TAX OFFICER-41(2)(5), MUMBAI, BKC vs. SHIVKRUPA SAHAKARI PATPEDHI LIMITED, MUMBAI

ITA 4245/MUM/2023[2017]Status: DisposedITAT Mumbai26 Jul 2024

Bench: Shri Satbeer Singh Godara & Shri Omkareshwar Chidara

For Respondent: Shri Dr. Kishor Dhule, CIT-DR
Section 143(3)Section 263Section 270ASection 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “G” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER Sl.No. ITA.No. A.Y. Name of Appellant Name of NFAC, Delhi’s DIN Proceedings Respondent & Order in u/sec. No.ITBA/NFAC /S/250/2023-24 Shivkrupa 143(3) 1056682593(1) r.w.s.263 of Sahakari Patpedhi The Income Tax 1. 4297/MUM./2023 2014-15 the Income dated 30.09.2023 Limited, Kai, Tax Act, Officer, Ward- 1961. Namdevrao Patane 41(2)(5), Room National Faceless Smruti Bhavan, Assessment Centre, No.629, Kautilya 2. 4242/MUM./2023 2017-18 Delhi’s DIN 270A of th…

INCOME TAX OFFICER-41(2)(5), MUMBAI, MUMBAI vs. SHIVKRUPA SAHAKARI PATPEDHI LIMITED, MUMBAI

ITA 4242/MUM/2023[2017-18]Status: DisposedITAT Mumbai26 Jul 2024AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Omkareshwar Chidara

For Respondent: Shri Dr. Kishor Dhule, CIT-DR
Section 143(3)Section 263Section 270ASection 80P

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “G” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER Sl.No. ITA.No. A.Y. Name of Appellant Name of NFAC, Delhi’s DIN Proceedings Respondent & Order in u/sec. No.ITBA/NFAC /S/250/2023-24 Shivkrupa 143(3) 1056682593(1) r.w.s.263 of Sahakari Patpedhi The Income Tax 1. 4297/MUM./2023 2014-15 the Income dated 30.09.2023 Limited, Kai, Tax Act, Officer, Ward- 1961. Namdevrao Patane 41(2)(5), Room National Faceless Smruti Bhavan, Assessment Centre, No.629, Kautilya 2. 4242/MUM./2023 2017-18 Delhi’s DIN 270A of th…

282 (SC) and Katlary Kariyana Merchant Sahkari Sarafi Mandali Ltd. v. ACIT (140 Taxmann 602) — Cited in 4 Judgments | BharatTax