28. In Krishna Bhagya Jala Nigam Ltd. v. ACIT

134 Taxmann.com 101Reported decision2022#22423 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2022 to 2023.

Judgments citing 28. In Krishna Bhagya Jala Nigam Ltd. v. ACIT

28. In Krishna Bhagya Jala Nigam Ltd. v. ACIT (134 Taxmann.com 101) — Cited in 3 Judgments | BharatTax