27\n08.2013\n•\nManjet Singh (HUF) Karta Manjeet Singh v. Union of India in High Court

237 Taxmann 116High Court2016#1084 most cited
101

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2026.

Sections most often in play

Section 56(2)(viii)Section 57(iv)Section 10(37)Section 143(3)Section 145B(1)Section 263Section 45(5)Section 142(1)

Issues it is cited on

section 2(viii)section 56(viii)section 145b(1)section 45(5)(c)section 155(16)section 23(1a)section 45(5)(b)section 104section 194lakeyman insurancesection 160section 23(2)

Judgments citing 27\n08.2013\n•\nManjet Singh (HUF) Karta Manjeet Singh v. Union of India in High Court

Sayyad Maksood Ali Iiahi Baksh, Latur vs. Income-Tax Officer, Ward - 1, Latur

Appeals are dismissed in above terms

ITA 1325/PUN/2019[2012-13]Status: DisposedITAT Pune31 May 2022AY 2012-13

Bench: Shri S. S. Godarasl.

For Appellant: NoneFor Respondent: Shri Arvind Desai
Section 143(3)Section 28Section 56Section 56(2)(VIII)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Respondent Asst. No. Year 1 1323/PUN/2019 Sayyad Hakeem Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2536A 2 1324/PUN/2019 Sayyad Atik Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2352B 3 1325/PUN/2019 Sayyad Maksood Ali ITO, Ward-1, Latur 2012-13 Ilahi Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2538Q 4 1326/PUN/2019 Sayyad Rafiq Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh…

Sayyad Atik Ali Iiahi Baksh, Latur vs. Income-Tax Officer, Ward - 1, Latur

Appeals are dismissed in above terms

ITA 1324/PUN/2019[2012-13]Status: DisposedITAT Pune31 May 2022AY 2012-13

Bench: Shri S. S. Godarasl.

For Appellant: NoneFor Respondent: Shri Arvind Desai
Section 143(3)Section 28Section 56Section 56(2)(VIII)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Respondent Asst. No. Year 1 1323/PUN/2019 Sayyad Hakeem Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2536A 2 1324/PUN/2019 Sayyad Atik Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2352B 3 1325/PUN/2019 Sayyad Maksood Ali ITO, Ward-1, Latur 2012-13 Ilahi Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2538Q 4 1326/PUN/2019 Sayyad Rafiq Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh…

Sayyad Matin Alli Iiahi Baksh, Latur vs. Income-Tax Officer, Ward - 1, Latur

Appeals are dismissed in above terms

ITA 1327/PUN/2019[2012-13]Status: DisposedITAT Pune31 May 2022AY 2012-13

Bench: Shri S. S. Godarasl.

For Appellant: NoneFor Respondent: Shri Arvind Desai
Section 143(3)Section 28Section 56Section 56(2)(VIII)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Respondent Asst. No. Year 1 1323/PUN/2019 Sayyad Hakeem Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2536A 2 1324/PUN/2019 Sayyad Atik Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2352B 3 1325/PUN/2019 Sayyad Maksood Ali ITO, Ward-1, Latur 2012-13 Ilahi Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2538Q 4 1326/PUN/2019 Sayyad Rafiq Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh…

Sayyad Hakeem Ali Iiahi Baksh, Latur vs. Income-Tax Officer, Ward - 1, Latur

Appeals are dismissed in above terms

ITA 1323/PUN/2019[2012-13]Status: DisposedITAT Pune31 May 2022AY 2012-13

Bench: Shri S. S. Godarasl.

For Appellant: NoneFor Respondent: Shri Arvind Desai
Section 143(3)Section 28Section 56Section 56(2)(VIII)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Respondent Asst. No. Year 1 1323/PUN/2019 Sayyad Hakeem Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2536A 2 1324/PUN/2019 Sayyad Atik Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2352B 3 1325/PUN/2019 Sayyad Maksood Ali ITO, Ward-1, Latur 2012-13 Ilahi Baksh, Saray Road, At Post Renapur- 413527. PAN : DIIPS2538Q 4 1326/PUN/2019 Sayyad Rafiq Ali Ilahi ITO, Ward-1, Latur 2012-13 Baksh…

Smt. Urmila Garg, Sangrur vs. ITO, Ward, Sangrur

In the result, appeal of the assessee’s are allowed

ITA 1183/CHANDI/2019[2015-16]Status: DisposedITAT Chandigarh27 Aug 2021AY 2015-16
For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Ashok Khanna, Addl. CIT
Section 10Section 143(1)Section 154Section 24Section 96

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 1182/Chd/2019 "नधा"रण वष" / Assessment Year : 2015-16 Shri Satish Kumar बनाम The ITO C/o Snagrur Surgical and Laproscope Ward Sangrur, centre, Sangrur(Punjab) Sangrur "थायी लेखा सं./PAN NO: AAYPK3906H अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 1183/Chd/2019 "नधा"रण वष" / Assessment Year : 2015-16 Smt. Urmila Garg बनाम The ITO C/o Sangrur Su…

Shri Satish Kumar, Sangrur vs. ITO, Ward, Sangrur

In the result, appeal of the assessee’s are allowed

ITA 1182/CHANDI/2019[2015-16]Status: DisposedITAT Chandigarh27 Aug 2021AY 2015-16
For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Ashok Khanna, Addl. CIT
Section 10Section 143(1)Section 154Section 24Section 96

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 1182/Chd/2019 "नधा"रण वष" / Assessment Year : 2015-16 Shri Satish Kumar बनाम The ITO C/o Snagrur Surgical and Laproscope Ward Sangrur, centre, Sangrur(Punjab) Sangrur "थायी लेखा सं./PAN NO: AAYPK3906H अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 1183/Chd/2019 "नधा"रण वष" / Assessment Year : 2015-16 Smt. Urmila Garg बनाम The ITO C/o Sangrur Su…

ITO Ward-3, Ambala vs. Sshri Lakshmi Chander Gupta(HUF), Ambala Cantt

In the result, the appeal of the Revenue is dismissed

ITA 68/CHANDI/2020[2010-11]Status: DisposedITAT Chandigarh23 Dec 2020AY 2010-11

Bench: Shri N.K. Saini & Shrir.L Negiआयकरअपीलसं./Ita Nos. 68/Chd/2020 िनधा"रणवष" / Assessment Year : 2010-11 The Ito, बनाम Shri Lakshmi Chander Gupta ('Huf'), Ward-3, 5368, Nicholson Road, Ambala Ambalacantt.

For Appellant: ShriVineetKrishan, AdvocateFor Respondent: Smt. C. Chandrakanta, CIT
Section 10(37)Section 143(1)Section 143(2)Section 143(3)Section 145ASection 148Section 2Section 28Section 56Section 56(2)(viii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, “A”,CHANDIGARH BEFORE SHRI N.K. SAINI, VICE PRESIDENT & SHRIR.L NEGI, JUDICIAL MEMBER आयकरअपीलसं./ITA Nos. 68/CHD/2020 िनधा"रणवष" / Assessment Year : 2010-11 The ITO, बनाम Shri Lakshmi Chander Gupta ('HUF'), Ward-3, 5368, Nicholson Road, Ambala AmbalaCantt. "थायीलेखासं./PAN NO: AAAHL4804P अपीलाथ"/Appellant ""यथ"/Respondent Hearing through video Conferencing िनधा"रतीक"ओरसे/Assessee by : ShriVineetKrishan, Advocate राज"वक"ओरसे/ Revenue by : Smt. C. Chandrakanta, CIT सुनवाईक"तारीख/Date of Hearing : 17.12.2020 उदघोषणाक"तारीख/Date of Pronouncement : 23.12.2020 आदेश…

Sh. Nitya Nand, Gurgaon vs. ITO, Gurgaon

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 6508/DEL/2016[2013-14]Status: DisposedITAT Delhi30 Jan 2020AY 2013-14

Bench: Shri Bhavnesh Saini & Shri O.P. Kantassessment Year: 2013-14

Section 10Section 10(37)Section 142(1)Section 143(2)Section 143(3)Section 271(1)Section 28Section 44ASection 56(2)(viii)Section 89

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’, NEW DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER Assessment Year: 2013-14 Shri Nitya Nand, Vs. ITO, House No.483, Yadav Ward-3, Niwas, Kasan Road, Gurgaon Manesar, Gurgaon PAN: ALWPN9240M (Appellant) (Respondent) Appellant by Shri Arun Bansal, CA Shri Deepak Kataria, CA Respondent by Ms. Rakhi Bimal, Sr.DR Date of hearing 06.11.2019 Date of pronouncement 30.01.2020 ORDER PER O.P. KANT, AM: This appeal by the assessee is directed against order dated 28/10/2016 passed by the learned CIT(Appeals)-I, Gurgaon in [s…

DCIT, Circle, Panchkula vs. Shri Mohan Singh Chandel, Ramgarh

Appeal is allowed

ITA 771/CHANDI/2019[2011-12]Status: DisposedITAT Chandigarh20 Nov 2019AY 2011-12

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita No. 771/Chd/2019 "नधा"रण वष" / Assessment Year : 2011-12 The Dcit, Shri Mohan Singh Chandel, बनाम Panchkula Circle, Quilla Fort, Panchkula Ramgarh, Panchkula "थायी लेखा सं./Pan No: Aezps6967F अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: NoneFor Respondent: Shri Manoj Mishra, CIT DR
Section 10(37)Section 145ASection 2Section 28Section 34Section 56Section 56oSection 57

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “ए “ च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 771/CHD/2019 "नधा"रण वष" / Assessment Year : 2011-12 The DCIT, Shri Mohan Singh Chandel, बनाम Panchkula Circle, Quilla Fort, Panchkula Ramgarh, Panchkula "थायी लेखा सं./PAN NO: AEZPS6967F अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : None राज"व क" ओर से/ Revenue by : Shri Manoj Mishra, CIT DR सुनवाई क" तार"ख/…

DCIT, Circle, Sirsa vs. Sh. Vaibhav Choudhary, Fatehabad

Appeal is allowed

ITA 175/CHANDI/2019[2015-16]Status: DisposedITAT Chandigarh30 Oct 2019AY 2015-16

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita No. 175/Chd/2019 "नधा"रण वष" / Assessment Year : 2015-16 The Dcit, Sirsa Circle, Shri Vaibhav Chaudhary, बनाम Sirsa So Shri Vijay Chaudhary , Near Ratia Tri Crossing, Fatehabad "थायी लेखा सं./Pan No: Aekpc8527N अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Shri Manjit Singh, CIT DRFor Respondent: Shri Tej Mohan Singh, Advocate
Section 145Section 145ASection 155(16)Section 23Section 23(2)Section 28Section 34Section 4Section 45(5)Section 45(5)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “बी” च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘B’ CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 175/CHD/2019 "नधा"रण वष" / Assessment Year : 2015-16 The DCIT, Sirsa Circle, Shri Vaibhav Chaudhary, बनाम Sirsa So Shri Vijay Chaudhary , Near Ratia Tri Crossing, Fatehabad "थायी लेखा सं./PAN NO: AEKPC8527N अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri Manjit Singh, CIT DR राज"व क" ओर से/ Revenue by : Shr…

ITO, W-2, Panchkula vs. Shri Jagir Singh, Panchkula

In the result the appeal of the Revenue as well as Cross objections of the assessee are dismissed

ITA 587/CHANDI/2019[2011-12]Status: DisposedITAT Chandigarh21 Oct 2019AY 2011-12

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकरअपीलसं./Ita Nos. 587/Chd/2019 "नधा"रणवष" / Assessment Year : 2011-12 The Ito, Vs. Shri Jagir Singh, S/O Shri Parsu, Ward-2, Vill.Bana, Madanpur, Po बनाम Panchkula Ramgarh, Sector 25, Panchkula "थायीलेखासं./Pan No:Cqlps9517F अपीलाथ"/Appellant ""यथ"/Respondent & C.O. No. 24/Chd/2019 (In Ita No. 587/Chd/2019 "नधा"रणवष" / Assessment Years : 2011-12 Shri Jagir Singh, S/O Shri Vs. The Ito, Parsu, Ward-2, बनाम Vill.Bana,Madanpur, Po Panchkula Ramgarh, Sector 25, Panchkula "थायीलेखासं./Pan No: Cqlps9517F अपीलाथ"/Appellant ""यथ"/Respondent

For Appellant: Shri Nikhil Goyal, AdvocateFor Respondent: Shri Gulshan Raj, CIT DR
Section 145Section 155(16)Section 23Section 23(2)Section 28Section 34Section 4Section 45(5)Section 45(5)(c)Section 56(2)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “ए ” च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकरअपीलसं./ITA Nos. 587/CHD/2019 "नधा"रणवष" / Assessment Year : 2011-12 The ITO, Vs. Shri Jagir Singh, S/o Shri Parsu, Ward-2, Vill.Bana, Madanpur, PO बनाम Panchkula Ramgarh, Sector 25, Panchkula "थायीलेखासं./PAN NO:CQLPS9517F अपीलाथ"/Appellant ""यथ"/Respondent & C.O. No. 24/Chd/2019 (In ITA No. 587/Chd/2019 "नधा"रणवष" / Assessment Years : 2011-12 Shr…

Bhim Sain, Fatehabad vs. ITO, Ward-1, Fatehabad

In the result, all the 06 appeals filed by the assessee stand allowed

ITA 5999/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Apr 2019AY 2014-15

Bench: Shri H. S. Sidhu

For Appellant: Sh. Lalit Mohan, CAFor Respondent: Sh. SL Anuragi, Sr. DR
Section 10(37)Section 147Section 151Section 28Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’ NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5994/Del/2018 Assessment Year: 2014-15 ARJUN DASS, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. ANAND FETROZ, HARYANA BHUNA ROAD, FATEHABAD (PAN: AIPPD4242E) (ASSESSEE) (RESPONDENT) I.T.A. No. 5995/Del/2018 Assessment Year: 2014-15 ASHOK KUMAR, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. J.P. GOYAL, CA HARYANA SHIVALAYA MARKET, G.T. ROAD, HARYANA-125050 (PAN: APQPK6623L) (ASSESSEE) (RESPONDENT) I.T.A. No. 5996/Del/2018 Assessment Year: 2014-15 PARVEEN KUMAR ANAND (HUF) vs. ITO, WARD-…

Om Prakash, Fetahabad vs. ITO, Ward-1, Fatehabad

In the result, all the 06 appeals filed by the assessee stand allowed

ITA 5998/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Apr 2019AY 2014-15

Bench: Shri H. S. Sidhu

For Appellant: Sh. Lalit Mohan, CAFor Respondent: Sh. SL Anuragi, Sr. DR
Section 10(37)Section 147Section 151Section 28Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’ NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5994/Del/2018 Assessment Year: 2014-15 ARJUN DASS, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. ANAND FETROZ, HARYANA BHUNA ROAD, FATEHABAD (PAN: AIPPD4242E) (ASSESSEE) (RESPONDENT) I.T.A. No. 5995/Del/2018 Assessment Year: 2014-15 ASHOK KUMAR, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. J.P. GOYAL, CA HARYANA SHIVALAYA MARKET, G.T. ROAD, HARYANA-125050 (PAN: APQPK6623L) (ASSESSEE) (RESPONDENT) I.T.A. No. 5996/Del/2018 Assessment Year: 2014-15 PARVEEN KUMAR ANAND (HUF) vs. ITO, WARD-…

Jagdish Kumar, Fatehabad vs. ITO, Ward-1, Fatehabad

In the result, all the 06 appeals filed by the assessee stand allowed

ITA 5997/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Apr 2019AY 2014-15

Bench: Shri H. S. Sidhu

For Appellant: Sh. Lalit Mohan, CAFor Respondent: Sh. SL Anuragi, Sr. DR
Section 10(37)Section 147Section 151Section 28Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’ NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5994/Del/2018 Assessment Year: 2014-15 ARJUN DASS, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. ANAND FETROZ, HARYANA BHUNA ROAD, FATEHABAD (PAN: AIPPD4242E) (ASSESSEE) (RESPONDENT) I.T.A. No. 5995/Del/2018 Assessment Year: 2014-15 ASHOK KUMAR, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. J.P. GOYAL, CA HARYANA SHIVALAYA MARKET, G.T. ROAD, HARYANA-125050 (PAN: APQPK6623L) (ASSESSEE) (RESPONDENT) I.T.A. No. 5996/Del/2018 Assessment Year: 2014-15 PARVEEN KUMAR ANAND (HUF) vs. ITO, WARD-…

Parveen Kumar Anand (HUF), Fatehabad vs. ITO, Ward-2, Fatehabad

In the result, all the 06 appeals filed by the assessee stand allowed

ITA 5996/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Apr 2019AY 2014-15

Bench: Shri H. S. Sidhu

For Appellant: Sh. Lalit Mohan, CAFor Respondent: Sh. SL Anuragi, Sr. DR
Section 10(37)Section 147Section 151Section 28Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’ NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5994/Del/2018 Assessment Year: 2014-15 ARJUN DASS, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. ANAND FETROZ, HARYANA BHUNA ROAD, FATEHABAD (PAN: AIPPD4242E) (ASSESSEE) (RESPONDENT) I.T.A. No. 5995/Del/2018 Assessment Year: 2014-15 ASHOK KUMAR, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. J.P. GOYAL, CA HARYANA SHIVALAYA MARKET, G.T. ROAD, HARYANA-125050 (PAN: APQPK6623L) (ASSESSEE) (RESPONDENT) I.T.A. No. 5996/Del/2018 Assessment Year: 2014-15 PARVEEN KUMAR ANAND (HUF) vs. ITO, WARD-…

Ashok Kumar, Haryana vs. ITO, Ward-1, Fatehabad

In the result, all the 06 appeals filed by the assessee stand allowed

ITA 5995/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Apr 2019AY 2014-15

Bench: Shri H. S. Sidhu

For Appellant: Sh. Lalit Mohan, CAFor Respondent: Sh. SL Anuragi, Sr. DR
Section 10(37)Section 147Section 151Section 28Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’ NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5994/Del/2018 Assessment Year: 2014-15 ARJUN DASS, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. ANAND FETROZ, HARYANA BHUNA ROAD, FATEHABAD (PAN: AIPPD4242E) (ASSESSEE) (RESPONDENT) I.T.A. No. 5995/Del/2018 Assessment Year: 2014-15 ASHOK KUMAR, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. J.P. GOYAL, CA HARYANA SHIVALAYA MARKET, G.T. ROAD, HARYANA-125050 (PAN: APQPK6623L) (ASSESSEE) (RESPONDENT) I.T.A. No. 5996/Del/2018 Assessment Year: 2014-15 PARVEEN KUMAR ANAND (HUF) vs. ITO, WARD-…

Arjun Dass, Fatehabad vs. ITO, Ward-1, Fatehabad

In the result, all the 06 appeals filed by the assessee stand allowed

ITA 5994/DEL/2018[2014-15]Status: DisposedITAT Delhi04 Apr 2019AY 2014-15

Bench: Shri H. S. Sidhu

For Appellant: Sh. Lalit Mohan, CAFor Respondent: Sh. SL Anuragi, Sr. DR
Section 10(37)Section 147Section 151Section 28Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’ NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER I.T.A. No. 5994/Del/2018 Assessment Year: 2014-15 ARJUN DASS, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. ANAND FETROZ, HARYANA BHUNA ROAD, FATEHABAD (PAN: AIPPD4242E) (ASSESSEE) (RESPONDENT) I.T.A. No. 5995/Del/2018 Assessment Year: 2014-15 ASHOK KUMAR, vs. ITO, WARD-1, FATEHABAD FATEHABAD C/O SH. J.P. GOYAL, CA HARYANA SHIVALAYA MARKET, G.T. ROAD, HARYANA-125050 (PAN: APQPK6623L) (ASSESSEE) (RESPONDENT) I.T.A. No. 5996/Del/2018 Assessment Year: 2014-15 PARVEEN KUMAR ANAND (HUF) vs. ITO, WARD-…

ITO, Ward-1(5), Gurgaon vs. Gordhan, Gurgaon

In the result, the Appeal of the Revenue is dismissed

ITA 3996/DEL/2018[2014-15]Status: DisposedITAT Delhi15 Jan 2019AY 2014-15

Bench: Sh. H.S. Sidhuassessment Year: 2014-15

Section 10(37)Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 194LSection 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’, NEW DELHI BEFORE SH. H.S. SIDHU, JUDICIAL MEMBER Assessment Year: 2014-15 ITO, WARD-1(5), Vs. GORDHAN GURGAON S/O SH. JASWANT SINGH, HARYANA VILLAGE-BAS KUSHLA, PO- BHANGROLA, GURGAON (PAN: AWYPG4309G) (Appellant) (Respondent) Department by Sh. SL Anuragi, Sr. DR Assessee by Sh. Sudhir Yadav, Advocate ORDER PER H.S. SIDHU, JM This appeal is filed by the Revenue against the Order dated 12.1.2018 passed by the Ld. CIT(A)-1, Gurgaon relating to assessment year 2014-15 on the following grounds:- i. The CIT(A) has erred on facts and in law in deleting…

Shri Dinesh Yadav, New Delhi vs. ITO, Gurgaon

In the result, the appeal of the assessee is dismissed

ITA 141/DEL/2017[2013-14]Status: DisposedITAT Delhi11 Oct 2017AY 2013-14

Bench: Shri B.P. Jain

For Appellant: Shri Charitra Kumar, CAFor Respondent: Shri T. Vasanthan Sr. DR
Section 28Section 34Section 56Section 56(2)(viii)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘SMC’ BENCH, NEW DELHI BEFORE SHRI B.P. JAIN, ACCOUNTANT MEMBER ITA No. 141/DEL/2017 [A.Y. 2013-14] Shri Dinesh Yadav Vs. The I.T.O Primerose Street No. H-4 Ward – 1(4) Plot No. 20, 2nd Floor Gurgaon Sector 82, Vatika INXT Gurgaon PAN : AFOPY 7321 R Assessee by : Shri Charitra Kumar, CA Revenue by : Shri T. Vasanthan Sr. DR ITA No. 1388/DEL/2017 [A.Y. 2010-11] Shri Puneet Singh Vs. The A.C.I.T. House No. 816, Sector - 9 Karnal Karnal PAN : BCLPS 2035 R [Appellant] [Respondent] Assessee by : Shri K.L. Aneja, Adv Revenue by : Shri T. Vasanthan Sr. DR ITA No. 1390/DE…

Sh. Lakha Singh, Karnal vs. ITO, Karnal

In the result, the appeal of the assessee is dismissed

ITA 1390/DEL/2017[2011-12]Status: DisposedITAT Delhi11 Oct 2017AY 2011-12

Bench: Shri B.P. Jain

For Appellant: Shri Charitra Kumar, CAFor Respondent: Shri T. Vasanthan Sr. DR
Section 28Section 34Section 56Section 56(2)(viii)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘SMC’ BENCH, NEW DELHI BEFORE SHRI B.P. JAIN, ACCOUNTANT MEMBER ITA No. 141/DEL/2017 [A.Y. 2013-14] Shri Dinesh Yadav Vs. The I.T.O Primerose Street No. H-4 Ward – 1(4) Plot No. 20, 2nd Floor Gurgaon Sector 82, Vatika INXT Gurgaon PAN : AFOPY 7321 R Assessee by : Shri Charitra Kumar, CA Revenue by : Shri T. Vasanthan Sr. DR ITA No. 1388/DEL/2017 [A.Y. 2010-11] Shri Puneet Singh Vs. The A.C.I.T. House No. 816, Sector - 9 Karnal Karnal PAN : BCLPS 2035 R [Appellant] [Respondent] Assessee by : Shri K.L. Aneja, Adv Revenue by : Shri T. Vasanthan Sr. DR ITA No. 1390/DE…