254 CTR 228 (SC) (iii) CIT v. S. Khader Khan Son

220 Taxmann.com 162High Court2014#23697 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing 254 CTR 228 (SC) (iii) CIT v. S. Khader Khan Son

M/S. Lotus Enterprise, Vadodara vs. DCIT, Central Circle-1, Vadodara

In the result, the appeal for the Asst

ITA 1162/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad31 Aug 2022AY 2014-15
For Appellant: Shri S.N. Soparkar, Sr. AdvocateFor Respondent: Shri Vidhyut Trivedi, Sr. D.R. &
Section 131Section 139(1)Section 148Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA Nos: 1160 to 1162/Ahd/2018 Assessment Years: 2012-13 to 2014-15 M/s. Lotus Enterprise The DCIT, Grounds Floor, 1 & 2, Central Circle-1, Blue Bell Complex, Atma Vs Vadodara Jyoti Ashram Road, (Respondent) Vadodara PAN No: AAEFL 2145H (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Advocate. Respondent by : Shri Vidhyut Trivedi, Sr. D.R. & Shri Alok Kumar, CIT/DR Date of hearing : 29-06-2022 Date of pronouncement : 31-08-2022 आदेश/ORDER PER : ANNAPURNA GU…

M/S. Lotus Enterprise, Vadodara vs. DCIT, Central Circle-1, Vadodara

In the result, the appeal for the Asst

ITA 1161/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad31 Aug 2022AY 2013-14
For Appellant: Shri S.N. Soparkar, Sr. AdvocateFor Respondent: Shri Vidhyut Trivedi, Sr. D.R. &
Section 131Section 139(1)Section 148Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA Nos: 1160 to 1162/Ahd/2018 Assessment Years: 2012-13 to 2014-15 M/s. Lotus Enterprise The DCIT, Grounds Floor, 1 & 2, Central Circle-1, Blue Bell Complex, Atma Vs Vadodara Jyoti Ashram Road, (Respondent) Vadodara PAN No: AAEFL 2145H (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Advocate. Respondent by : Shri Vidhyut Trivedi, Sr. D.R. & Shri Alok Kumar, CIT/DR Date of hearing : 29-06-2022 Date of pronouncement : 31-08-2022 आदेश/ORDER PER : ANNAPURNA GU…

M/S. Lotus Enterprise, Vadodara vs. DCIT, Central Circle-1, Vadodara

In the result, the appeal for the Asst

ITA 1160/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad31 Aug 2022AY 2012-13
For Appellant: Shri S.N. Soparkar, Sr. AdvocateFor Respondent: Shri Vidhyut Trivedi, Sr. D.R. &
Section 131Section 139(1)Section 148Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA Nos: 1160 to 1162/Ahd/2018 Assessment Years: 2012-13 to 2014-15 M/s. Lotus Enterprise The DCIT, Grounds Floor, 1 & 2, Central Circle-1, Blue Bell Complex, Atma Vs Vadodara Jyoti Ashram Road, (Respondent) Vadodara PAN No: AAEFL 2145H (Appellant) Appellant by : Shri S.N. Soparkar, Sr. Advocate. Respondent by : Shri Vidhyut Trivedi, Sr. D.R. & Shri Alok Kumar, CIT/DR Date of hearing : 29-06-2022 Date of pronouncement : 31-08-2022 आदेश/ORDER PER : ANNAPURNA GU…

254 CTR 228 (SC) (iii) CIT v. S. Khader Khan Son (220 Taxmann.com 162) — Cited in 3 Judgments | BharatTax