252 ITR 412/119 Taxman 866 and Girdhari Lal v. CIT

119 Taxmann 863High Court2001#12060 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2022.

Judgments citing 252 ITR 412/119 Taxman 866 and Girdhari Lal v. CIT

252 ITR 412/119 Taxman 866 and Girdhari Lal v. CIT (119 Taxmann 863) — Cited in 8 Judgments | BharatTax