250 ITR 475 (Delhi), Anand Charitable Trust v. Commissioner of Wealth-tax

DCIT(E)- CIRCLE- 1(1), NEW DELHI vs. INDIAN BROADCASTING FOUNDATION, NEW DELHI

Accordingly, the grounds are not sustainable and the appeal of revenue is dismissed

Bench: Sh. Shamim Yahya & Sh. Anubhav Sharmaita No. 5589/Del/2018, A.Y. 2015-16 Dcit(E) Vs. Indian Broadcasting Foundation B-304, 3Rd Floor Ansel Plaza Circle-1(1), E-2 Block, Pratyaksh Kar Bhawan, Khel, Dr. Shyama Prasad Mukherjee Gaon Marg, Civic Centre, New Delhi - 110049 New Delhi (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘C’ : NEW DELHI) BEFORE SH. SHAMIM YAHYA, ACCOUNTANT MEMBER AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 5589/Del/2018, A.Y. 2015-16 DCIT(E) Vs. Indian Broadcasting Foundation B-304, 3rd Floor Ansel Plaza Circle-1(1), E-2 Block, Pratyaksh Kar Bhawan, Khel, Dr. Shyama Prasad Mukherjee Gaon Marg, Civic Centre, New Delhi - 110049 New Delhi (APPELLANT) (RESPONDENT) Assessee by Shri Aafaq Bhatri, CA Revenue by Shri Anuj Garg, Sr. DR Date of hearing: 06.09.2022 Date of Pronouncement: 08.09.2022 ORDER PER ANUBHAV SHARMA, JM: The appeal has been filed by th…

ACIT(E)- CIRCLE- 1(1), NEW DELHI vs. INDIAN BROADCASTING FOUNDATION, NEW DELHI

In the result, appeals of the Revenue are dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’ NEW DELHI SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER ITA No.4193 and 4194/Del/2017 Assessment Year: 2013-14 & 2014-15 ACIT (E), vs Indian Broadcasting Foundation, B-304 3rd floor, Ansel Plaza, Circle 1(1), Khel Goan Marg, Delhi. New Delhi-110049 AAACI7146J Revenue by Sh. Jagdeesh Singh Sr. DR Assessee by Sh. S.K.Agarwal, CA Sh.Anish Mehta, CA Date of Hearing 10/09/2020 ORDER Date of Pronouncement 14 /09/2020 PER K. NARASIMHA CHARY, JM: Aggrieved by the order dated 26/4/2017 in appeal numbers 321/15-16 and 165/16-17 pa…

ACIT(E)- CIRCLE- 1(1), NEW DELHI vs. INDIAN BROADCASTING FOUNDATION, NEW DELHI

In the result, appeals of the Revenue are dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’ NEW DELHI SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER ITA No.4193 and 4194/Del/2017 Assessment Year: 2013-14 & 2014-15 ACIT (E), vs Indian Broadcasting Foundation, B-304 3rd floor, Ansel Plaza, Circle 1(1), Khel Goan Marg, Delhi. New Delhi-110049 AAACI7146J Revenue by Sh. Jagdeesh Singh Sr. DR Assessee by Sh. S.K.Agarwal, CA Sh.Anish Mehta, CA Date of Hearing 10/09/2020 ORDER Date of Pronouncement 14 /09/2020 PER K. NARASIMHA CHARY, JM: Aggrieved by the order dated 26/4/2017 in appeal numbers 321/15-16 and 165/16-17 pa…