248 ITR 372 (Ker) CIT v. C. P. S. Textiles (P.) Ltd.: 340 ITR 590 (Mad) CIT v. K.G. Denim Ltd.

203 Taxmann 449High Court#23539 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2016 to 2025.

Judgments citing 248 ITR 372 (Ker) CIT v. C. P. S. Textiles (P.) Ltd.: 340 ITR 590 (Mad) CIT v. K.G. Denim Ltd.

M/S Gujarat Guardian Ltd., New Delhi vs. DCIT, New Delhi

ITA 2539/DEL/2017[2005-06]Status: DisposedITAT Delhi16 Jul 2025AY 2005-06

Bench: Shri Prakash Chand Yadav & Shri Brajesh Kumar Singh

For Appellant: Shri Ajay Vohra, Sr. A.RFor Respondent: Shri Bhopal Singh, Sr. D.R

Section 92C

…ITA Nos.4859/Del/2009; ITA Nos.157 to 159, 4791, 4856 & 5358/Del/2010 & ITA No.2539/Del/2017 Gujarat Guardian Ltd., New Delhi IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES, ‘H’ NEW DELHI BEFORE SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER AND SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER | Sl.No. | ITA No. | Filed by Assessee/Revenue | Assessment year | Authority passing the order | |---|---|---|---|---| | | | ITA Nos.158, 159, 4856 & 5358/Del/2010 & ITA No.2539/Del/2017 | Assessment Years: 2002-03, 2003-04, 2004-05, 2006-07 & 2005-06 respectively | | Gujarat Guardian Ltd. 4/7C, DDA Shopping Centre New Friends…

Gujarat Guardian Ltd., New Delhi vs. DCIT, New Delhi

ITA 159/DEL/2010[2003-04]Status: DisposedITAT Delhi16 Jul 2025AY 2003-04

Bench: Shri Prakash Chand Yadav & Shri Brajesh Kumar Singh

Section 92C

…ITA Nos.4859/Del/2009; ITA Nos.157 to 159, 4791, 4856 & 5358/Del/2010 & ITA No.2539/Del/2017 Gujarat Guardian Ltd., New Delhi IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES, ‘H’ NEW DELHI BEFORE SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER AND SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER Sl.No. ITA No. Filed by Assessee/Revenue Assessment year Authority passing the order ITA Nos.158, 159, 4856 & 5358/Del/2010 & ITA No.2539/Del/2017 Assessment Years: 2002-03, 2003-04, 2004-05, 2006-07 & 2005-06 respectively Gujarat Guardian Ltd. 4/7C, DDA Shopping Centre New Friends Colony New Delhi 110065 Vs. DCIT Circle-1…

United Breweries (Holdings) Ltd., Bangalore vs. CIT, Bangalore

In the result, the appeal of the assessee is dismissed

ITA 761/BANG/2013[2004-05]Status: DisposedITAT Bangalore12 Apr 2016AY 2004-05

Bench: Shri Abraham P George & Shri Vijay Pal Raom/S.United Breweries (Holdings) Ltd., (Successor To Ub Global Corporation Ltd. On Account Of Amalgamation), Ub Towers, Level12, 14 & 15, Ub City, 24, Vittal Mallya Road, Bangalore-560001. … Appellant Pan:Aaacu2305B Vs Commissioner Of Income-Tax, Bangalore-Iii, Bangalore. … Respondent

For Appellant: Shri K.R.Pradeep, CAFor Respondent: Shri G.R.Reddy, CIT(DR)

Section 115JSection 143(3)Section 263Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER and SHRI VIJAY PAL RAO, JUDICIAL MEMBER M/s.United Breweries (Holdings) Ltd., (Successor to UB Global Corporation Ltd. on account of amalgamation), UB Towers, Level12, 14 & 15, UB City, 24, Vittal Mallya Road, Bangalore-560001. … Appellant PAN:AAACU2305B Vs Commissioner of Income-tax, Bangalore-III, Bangalore. … Respondent Appellant by : Shri K.R.Pradeep, CA Respondent by : Shri G.R.Reddy, CIT(DR) Date of hearing : 28/03/2016 Date of pronouncement : 12/04/2016 O R D E R Per VIJAY PAL RAO, JM : This appe…