239 ITR 775 (SC), CIT v. Radha Devi Poddar

185 ITR 544High Court1991#17134 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2022.

Judgments citing 239 ITR 775 (SC), CIT v. Radha Devi Poddar

SHRI. MANJIT KRISHAN MALHOTRA,ABOHAR vs. PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA

The appeals of the assessee are disposed of in the terms indicated as above

ITA 40/ASR/2019[2008-09]Status: DisposedITAT Amritsar11 Aug 2022AY 2008-09

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Anil Puri, AdvFor Respondent: Sh. Chandrajit Singh, CIT DR
Section 263Section 269SSection 271D

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 39 & 40/Asr/2019 Assessment Year: 2008-09 Sh. Manjit Krishan Malhotra Vs. Pr. Commissioner of Income Street No. 3, Jain Nagri, Tax, Civil Station, Bathinda Abohar [PAN: ABOPM 0859N] (Appellant) (Respondent) Appellant by : Sh. Anil Puri, Adv. Respondent by: Sh. Chandrajit Singh, CIT DR Date of Hearing: 28.06.2022 Date of Pronouncement: 11.08.2022 ORDER Per Dr. M. L. Meena, A.M.: These two appeals have been filed by the assessee against the impu…

SH. MANJIT KRISHAN MALHOTRA,ABOHAR vs. PR. COMMISSIONER OF INCME TAX , BATHINDA

The appeals of the assessee are disposed of in the terms indicated as above

ITA 39/ASR/2019[2008-09]Status: DisposedITAT Amritsar11 Aug 2022AY 2008-09

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Anil Puri, AdvFor Respondent: Sh. Chandrajit Singh, CIT DR
Section 263Section 269SSection 271D

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 39 & 40/Asr/2019 Assessment Year: 2008-09 Sh. Manjit Krishan Malhotra Vs. Pr. Commissioner of Income Street No. 3, Jain Nagri, Tax, Civil Station, Bathinda Abohar [PAN: ABOPM 0859N] (Appellant) (Respondent) Appellant by : Sh. Anil Puri, Adv. Respondent by: Sh. Chandrajit Singh, CIT DR Date of Hearing: 28.06.2022 Date of Pronouncement: 11.08.2022 ORDER Per Dr. M. L. Meena, A.M.: These two appeals have been filed by the assessee against the impu…

ITO, WARD - 13(3), KOLKATA , KOLKATA vs. M/S. POREL DASS WATER & EFFLUENT CONTROL PVT. LTD., , HOWRAH

In the result, the appeal filed by the assessee in I

ITA 2441/KOL/2017[2013-14]Status: DisposedITAT Kolkata06 Mar 2019AY 2013-14

Bench: Shri A.T.Varkey, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1354/Kol/2015 ("नधा"रणवष" / Assessment Year: 2012-13)

For Appellant: Shri Sanjay Bhattacharya, ARFor Respondent: Shri Sanjit Kumar Das, Addl.CIT Sr. DR
Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI A.T.VARKEY, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1354/Kol/2015 ("नधा"रणवष" / Assessment Year: 2012-13) Porel Dass Water & Effluent Vs. ITO, Ward-13(3), Kolkata Poddar Court, 4th Floor, 18, Rabindra Howrah Industrial-cum-Commercial Complex, 24, Belillious Road, 2nd Sarani, Kolkata-700001. Floor, Howrah-711101. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAFCP 0496 F (Assessee) .. (Revenue) आयकरअपीलसं./ITA No.2402/Kol/2016 ("नधा"रणवष" / Assessment Year: 2011-12) Porel Dass Water & Effluent Vs. ITO, Ward-13(3), Kolkata Aayakar Bhawan, 7th Floor, P…

POREL DASS WATER & EFFLUENT PVT. LTD.,HOWRAH vs. ITO, WARD 1(4)/ KOLKATA, KOLKATA

In the result, the appeal filed by the assessee in I

ITA 2402/KOL/2016[2011-2012]Status: DisposedITAT Kolkata06 Mar 2019AY 2011-2012

Bench: Shri A.T.Varkey, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1354/Kol/2015 ("नधा"रणवष" / Assessment Year: 2012-13)

For Appellant: Shri Sanjay Bhattacharya, ARFor Respondent: Shri Sanjit Kumar Das, Addl.CIT Sr. DR
Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI A.T.VARKEY, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1354/Kol/2015 ("नधा"रणवष" / Assessment Year: 2012-13) Porel Dass Water & Effluent Vs. ITO, Ward-13(3), Kolkata Poddar Court, 4th Floor, 18, Rabindra Howrah Industrial-cum-Commercial Complex, 24, Belillious Road, 2nd Sarani, Kolkata-700001. Floor, Howrah-711101. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAFCP 0496 F (Assessee) .. (Revenue) आयकरअपीलसं./ITA No.2402/Kol/2016 ("नधा"रणवष" / Assessment Year: 2011-12) Porel Dass Water & Effluent Vs. ITO, Ward-13(3), Kolkata Aayakar Bhawan, 7th Floor, P…

POREL DASS WATER & EFFLUENT CONTROL PVT. LTD.,HOWRAH vs. ITO, WD-13(3), KOLKATA, LUCKNOW

In the result, the appeal filed by the assessee in I

ITA 1354/KOL/2015[2012-2013]Status: DisposedITAT Kolkata06 Mar 2019AY 2012-2013

Bench: Shri A.T.Varkey, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1354/Kol/2015 ("नधा"रणवष" / Assessment Year: 2012-13)

For Appellant: Shri Sanjay Bhattacharya, ARFor Respondent: Shri Sanjit Kumar Das, Addl.CIT Sr. DR
Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI A.T.VARKEY, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1354/Kol/2015 ("नधा"रणवष" / Assessment Year: 2012-13) Porel Dass Water & Effluent Vs. ITO, Ward-13(3), Kolkata Poddar Court, 4th Floor, 18, Rabindra Howrah Industrial-cum-Commercial Complex, 24, Belillious Road, 2nd Sarani, Kolkata-700001. Floor, Howrah-711101. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAFCP 0496 F (Assessee) .. (Revenue) आयकरअपीलसं./ITA No.2402/Kol/2016 ("नधा"रणवष" / Assessment Year: 2011-12) Porel Dass Water & Effluent Vs. ITO, Ward-13(3), Kolkata Aayakar Bhawan, 7th Floor, P…

239 ITR 775 (SC), CIT v. Radha Devi Poddar (185 ITR 544) — Cited in 5 Judgments | BharatTax