237 ITR 579 (SC) 2. National Fertilizers Limited 142 Taxman 5 (AAR) 3. CIT v. Jiyajeerao Cotton Mills Limited

79 Taxmann 51High Court#21500 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2023.

Issues it is cited on

section 145aenduring benefitsection 80isection 145section 43brevenue expenditurecapital expendituresection 43section 37(1)section 14asection 80previous year

Judgments citing 237 ITR 579 (SC) 2. National Fertilizers Limited 142 Taxman 5 (AAR) 3. CIT v. Jiyajeerao Cotton Mills Limited

ACIT 1(1), MUMBAI vs. BLUE STAR LTD, MUMBAI

In the result, the appeal filed by the assessee is partly allowed and the appeal filed

ITA 5550/MUM/2011[2006-07]Status: DisposedITAT Mumbai30 Nov 2023AY 2006-07

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm Blue Star Ltd. The Addl. Cit, Range 1(1), Kasturi Building, Mohan T Advani Aaykar Bhavan, Mumbai Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 Pan/Gir No. Aaacb 4487 D (Assessee) (Revenue) : The Addl. Cit, Range 1(1), Blue Star Ltd. Aaykar Bhavan, Mumbai Kasturi Building, Mohan T Advani Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 Pan/Gir No. Aaacb 4487 D (Revenue) : (Assessee)

For Appellant: Shri Niraj Sheth
Section 115Section 145ASection 250Section 40Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM Blue Star Ltd. The Addl. CIT, Range 1(1), Kasturi Building, Mohan T Advani Aaykar Bhavan, Mumbai Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 PAN/GIR No. AAACB 4487 D (Assessee) (Revenue) : The Addl. CIT, Range 1(1), Blue Star Ltd. Aaykar Bhavan, Mumbai Kasturi Building, Mohan T Advani Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 PAN/GIR No. AAACB 4487 D (Revenue) : (Assessee) Assessee by : Shri Niraj Sheth : Shri S Srinivasu Revenue by Date of Hearing : 04.09.2023 Date of Pronouncement :…

BLUE STAR LTD,MUMBAI vs. ADDL CIT RG 1(1), MUMBAI

In the result, the appeal filed by the assessee is partly allowed and the appeal filed

ITA 4792/MUM/2011[2006-07]Status: DisposedITAT Mumbai30 Nov 2023AY 2006-07

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm Blue Star Ltd. The Addl. Cit, Range 1(1), Kasturi Building, Mohan T Advani Aaykar Bhavan, Mumbai Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 Pan/Gir No. Aaacb 4487 D (Assessee) (Revenue) : The Addl. Cit, Range 1(1), Blue Star Ltd. Aaykar Bhavan, Mumbai Kasturi Building, Mohan T Advani Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 Pan/Gir No. Aaacb 4487 D (Revenue) : (Assessee)

For Appellant: Shri Niraj Sheth
Section 115Section 145ASection 250Section 40Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM Blue Star Ltd. The Addl. CIT, Range 1(1), Kasturi Building, Mohan T Advani Aaykar Bhavan, Mumbai Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 PAN/GIR No. AAACB 4487 D (Assessee) (Revenue) : The Addl. CIT, Range 1(1), Blue Star Ltd. Aaykar Bhavan, Mumbai Kasturi Building, Mohan T Advani Vs. Chowk, Jamshedji Tata Road, Mumbai-400 020 PAN/GIR No. AAACB 4487 D (Revenue) : (Assessee) Assessee by : Shri Niraj Sheth : Shri S Srinivasu Revenue by Date of Hearing : 04.09.2023 Date of Pronouncement :…

M/S. HINDUSTAN LEVER LTD vs. THE DY CIT 1(1),

ITA 1039/MUM/2005[1999-2000]Status: DisposedITAT Mumbai02 Dec 2022AY 1999-2000
For Appellant: Shri Nishant Thakkar &For Respondent: Shri Sandeep Raj
Section 143(3)Section 80Section 80HSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL "C" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Hindustan Unilever Limited, (formerly Hindustan Lever Limited), Unilever House, B.D. Sawant Marg, Chakala, Andheri (East), Mumbai – 400099 [PAN: AAACH1004N] ……………… Appellant Vs Assistant Commissioner of Income Tax, Range 1(1)(1), Mumbai, Room No. 579, 5th Floor, Aayakar Bhavan, M.K. Road, Mumbai - 400020 ……………. Respondent Dy. Commissioner of Income Tax, Circle 1(1)(1), Mumbai, Room No. 579, 5th Floor, Aayakar Bhavan, M.K. Road, Mumbai - 400020 ……………… Appellant Hindustan Lever Limited,…

M/S. TERADATA INDIA PRIVATE LIMITED,GURGAON vs. DCIT, GURGAON

In the result ground No. 6 of the appeal of the assessee is allowed with above direction

ITA 1833/DEL/2014[2009-10]Status: DisposedITAT Delhi11 May 2017AY 2009-10

Bench: Shri I. C. Sudhir & Shri Prashant Maharishiteradata India Pvt. Ltd, Vs. Dcit, Unit No. 304, 3Rd Floor, Tower- Circle-Ii, 4A, Gurgaon Gurgaon Pan: Aacct6715A (Appellant) (Respondent)

For Appellant: Shri Percy PardiwalaFor Respondent: Shri Neeraj Kumar
Section 10ASection 143(3)(ii)Section 92C

…Teradata India Private Limited V DCIT ITA No 1833/Del/2014 AY 2009-10 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-1”: NEW DELHI BEFORE SHRI I. C. SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Teradata India Pvt. Ltd, Vs. DCIT, Unit No. 304, 3rd Floor, Tower- Circle-II, 4A, Gurgaon Gurgaon PAN: AACCT6715A (Appellant) (Respondent) Assessee by : Shri Percy Pardiwala, Senior Advocate Shri Bharat Jonarthnan, Advocate Revenue by: Shri Neeraj Kumar, Senior Departmental representative Date of Hearing 08/03/2017 Date of pronouncement 11/05/2017 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This i…

237 ITR 579 (SC) 2. National Fertilizers Limited 142 Taxman 5 (AAR) 3. CIT v. Jiyajeerao Cotton Mills Limited (79 Taxmann 51) — Cited in 4 Judgments | BharatTax