235 ITR 2019 (PAT) Smt. Rina Sen v. CIT

108 Taxmann 547High Court2000#21935 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2022.

Judgments citing 235 ITR 2019 (PAT) Smt. Rina Sen v. CIT

M.Paramasivam, Coimbatore vs. ACIT Ncc-1, Coimbatore

In the result, the appeals filed by the assessees for the assessment

ITA 721/CHNY/2019[2014-15]Status: DisposedITAT Chennai23 Feb 2022AY 2014-15

Bench: Shri Mahavir Singh, Hon’Ble & Shri G. Manjunatha, Hon’Bleआयकर अपील सं./Ita Nos.719/Chny/2019 िनधा"रण वष" /Assessment Year: 2013-14

For Respondent: Mr. AR.V.Sreenivasan
Section 131Section 147Section 148

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी जी. मंजूनाथा, , माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.719/Chny/2019 िनधा"रण वष" /Assessment Year: 2013-14 v. Mrs.P. Sulochana, The Asst. Commissioner of C/o. S.Ramachandran, B.Com., FCA, Income Tax, Chartered Accountant, NCC-I, “Sethuram”, Income Tax Dept., No.15, Sundaresa Iyer Layout, Race Course, Coimbatore. Trichy Road, Coimbatore. [PAN: ADIPP 1379 A] (अपीलाथ"/Appellant)…

M.Paramasivam, Coimbatore vs. ACIT Ncc-1, Coimbatore

In the result, the appeals filed by the assessees for the assessment

ITA 720/CHNY/2019[2013-14]Status: DisposedITAT Chennai23 Feb 2022AY 2013-14

Bench: Shri Mahavir Singh, Hon’Ble & Shri G. Manjunatha, Hon’Bleआयकर अपील सं./Ita Nos.719/Chny/2019 िनधा"रण वष" /Assessment Year: 2013-14

For Respondent: Mr. AR.V.Sreenivasan
Section 131Section 147Section 148

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी जी. मंजूनाथा, , माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.719/Chny/2019 िनधा"रण वष" /Assessment Year: 2013-14 v. Mrs.P. Sulochana, The Asst. Commissioner of C/o. S.Ramachandran, B.Com., FCA, Income Tax, Chartered Accountant, NCC-I, “Sethuram”, Income Tax Dept., No.15, Sundaresa Iyer Layout, Race Course, Coimbatore. Trichy Road, Coimbatore. [PAN: ADIPP 1379 A] (अपीलाथ"/Appellant)…

P.Sulochana, Coimbatore vs. ACIT Ncc - 1, Coimbatore

In the result, the appeals filed by the assessees for the assessment

ITA 719/CHNY/2019[2013-14]Status: DisposedITAT Chennai23 Feb 2022AY 2013-14

Bench: Shri Mahavir Singh, Hon’Ble & Shri G. Manjunatha, Hon’Bleआयकर अपील सं./Ita Nos.719/Chny/2019 िनधा"रण वष" /Assessment Year: 2013-14

For Respondent: Mr. AR.V.Sreenivasan
Section 131Section 147Section 148

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी जी. मंजूनाथा, , माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.719/Chny/2019 िनधा"रण वष" /Assessment Year: 2013-14 v. Mrs.P. Sulochana, The Asst. Commissioner of C/o. S.Ramachandran, B.Com., FCA, Income Tax, Chartered Accountant, NCC-I, “Sethuram”, Income Tax Dept., No.15, Sundaresa Iyer Layout, Race Course, Coimbatore. Trichy Road, Coimbatore. [PAN: ADIPP 1379 A] (अपीलाथ"/Appellant)…

235 ITR 2019 (PAT) Smt. Rina Sen v. CIT (108 Taxmann 547) — Cited in 3 Judgments | BharatTax