M/S Msk Projects (India) Ltd., Baroda vs. The ACIT, Circle -4(1), Baroda
In the result, the appeal of the assessee is partly allowed
ITA 3142/AHD/2011[2004-05]Status: DisposedITAT Ahmedabad07 Oct 2021AY 2004-05
Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No. 3142/Ahd/2011 िनधा"रण वष"/Asstt. Year: 2004-2005 M/S. Welspun Projects Limited, Income Tax Officer, (Formerly Known As Msk Project Vs. Ward-4(1), (India) Ltd.,) Vadodara. 707-708, Sterling Centre, R.C. Dutt Road, Vadodara.
For Appellant: Shri Vartik Chokshi, A.RFor Respondent: Shri S.S. Shukla, Sr. D.R
Section 143(3)Section 147Section 148Section 80Section 80I
…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ A’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 3142/AHD/2011 िनधा"रण वष"/Asstt. Year: 2004-2005 M/s. Welspun Projects Limited, Income Tax Officer, (Formerly known as MSK Project Vs. Ward-4(1), (India) Ltd.,) Vadodara. 707-708, Sterling Centre, R.C. Dutt Road, Vadodara. PAN: AABCM4107C (Applicant) (Respondent) Assessee by : Shri Vartik Chokshi, A.R Revenue by : Shri S.S. Shukla, Sr. D.R सुनवाई क" तारीख/Date o…