228)(Bom) (d) CIT (Central) v. Adinath Builders (P) Ltd.

102 Taxmann.com 57Supreme Court of India2019#21853 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 143(3)Section 260-ASection 269SSSection 269TSection 271Section 271ASection 271AASection 271B

Issues it is cited on

section 273section 269sssection 273bsection 271dsection 269section 26reasonable causesection 271section 27transferprescribedperson

Judgments citing 228)(Bom) (d) CIT (Central) v. Adinath Builders (P) Ltd.

Nilons Enterprises Pvt.Ltd, Pune vs. Ward 2(4), Pune

In the result, appeal of the Assessee is allowed

ITA 1600/PUN/2024[2016-17]Status: DisposedITAT Pune15 Jan 2025AY 2016-17

Bench: Shri Rama Kanta Panda & Ms. Astha Chandra

For Appellant: Shri Nikhil PathakFor Respondent: Shri Arvind Desai, Addl. CIT-DR
Section 143(3)Section 269TSection 271E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER I.T.A.No.1600/PUN./2024 Assessment Year 2016-2017 Nilons Enterprises Pvt. The Income Tax Officer, Ltd., 6th Floor, Baner Biz Ward-2(4), Room No.408, Bay, Opp. Syngenta 4th Floor, PMT Bldg., Shankar vs. Baner Road, Baner, PUNE Seth Road, Swargate, PIN – 411 045. PAN AABCN8601N PUNE – 411 037. Maharashtra. Maharashtra. (Appellant) (Respondent) For Assessee : Shri Nikhil Pathak For Revenue : Shri Arvind Desai, Addl. CIT-DR Date of Hearing : 09.12.2024 Date of Pronounceme…

Smt. Devikaben Shailesh Chokshi L/H of Late Shailesh Ramanlal Chokshi, Ahmedabad vs. The Jt. CIT, Range-1(3), Ahmedabad

In the result, the appeal of the assessee is allowed

ITA 951/AHD/2024[2012-13]Status: DisposedITAT Ahmedabad14 Oct 2024AY 2012-13

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri Mehul K. Patel, A.RFor Respondent: Shri R. N. Dsouza, CIT DR
Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.951/Ahd/2024 (Assessment Year: 2012-13) Smt. Devikaben Shailesh Chokshi Vs. Joint Commissioner of (L/h. of Late Shailesh Ramanlal Income Tax, Chokshi), Ahmedabad-Range1(3), 2220, Manek Chowk, Ahmedabad Ahmedabad-380001 [PAN No.AAWPC0092J] (Appellant) .. (Respondent) Appellant by : Shri Mehul K. Patel, A.R. Respondent by: Shri R. N. Dsouza, CIT DR 26.09.2024 Date of Hearing Date of Pronouncement 14.10.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBE…

ACIT -14 (2), Mumbai vs. Redwood I.T. Services P.Ltd, Mumbai

In the result, the appeal filed by the revenue is dismissed

ITA 1643/MUM/2021[2013-14]Status: DisposedITAT Mumbai20 Sept 2023AY 2013-14

Bench: Shri B.R. Baskaran (Am) & Shri Narender Kumar Choudhry (Jm)

Section 269SSection 269TSection 271DSection 271ESection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “H” Bench, Mumbai. Before Shri B.R. Baskaran (AM) & Shri Narender Kumar Choudhry (JM) I.T.A. No. 1643/Mum/2021 (A.Y. 2013-14) Vs. M/s. Redwood I.T. ACIT, Circle-14(1)(2) Room No. 455 Services Pvt. Ltd. 4th Floor D-211, Ghatkopar Aayakar Bhavan Industrial Estate M.K. Road Behind R-City Mall Churchgate Off. LBS Marg, Mumbai-400 020. Ghatkopar West Mumbai-400 086. PAN : AADCR7296K (Appellant) (Respondent) Assessee by Shri Vijay Mehta Department by Smt. Madhumalti Ghosh Date of Hearing 25.07.2023 Date of Pronouncement 20.09.2023 O R D E R Per B.R.Baskaran (AM) :- T…