227 (Mumbai-Trib), (ii) Vipul Modi v. Principal Commissioner of Income-tax

139 Taxmann.com 89Income Tax Appellate Tribunal2022#19073 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2024.

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Judgments citing 227 (Mumbai-Trib), (ii) Vipul Modi v. Principal Commissioner of Income-tax

Sushila Bhaurao Deshmukh, Amravati vs. Principal Commissioner of Income Tax-1, Nagpur

In the result, appeal filed by the assessee is allowed

ITA 76/NAG/2022[2017-18]Status: DisposedITAT Nagpur20 Sept 2024AY 2017-18

Bench: Shri V. Durgarao & Shrik.M. Roy, Accountant, Member

For Appellant: ShriK.P. DewaniFor Respondent: Shri Sandeep Salunke
Section 143(3)Section 263Section 263(1)Section 54BSection 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGARAO, JUDICIAL MEMBER AND SHRIK.M. ROY, ACCOUNTANT, MEMBER ITAno.76/Nag./2022 (Assessment Year : 2017–18) Sushila Bhaurao Deshmukh no.3, Suboda Colony ……………. Appellant VidarbhaMahavidyalaya Road Amravati 444 604 PAN – AIWPD6908J v/s Principal Commissioner ……………. Respondent of Income Tax, Nagpur Assessee by :ShriK.P. Dewani Revenue by :Shri Sandeep Salunke Date of Hearing – 11/09/2024 Date of Order – 20/09/2024 O R D E R PERK.M. ROY, A.M. The assessee has filed this appeal challenging the impugned order dated 15/03/2022, passed under…

Ovez Arifbhai Lakhani, Bhavnagar vs. The Pr. CIT, Ahmedabad-1, Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 590/AHD/2024[2014-15]Status: DisposedITAT Ahmedabad30 Aug 2024AY 2014-15

Bench: Income Tax Appellate Tribunal, Ahmedabad Benches, Has Arisen From The Revisionary Order Dated 12.03.2024 Passed By Ld. Principal

For Appellant: Shri Bharat R. Popat, A.RFor Respondent: Shri Kamlesh Makwana, CIT-D.R
Section 144BSection 147Section 148Section 263

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Shri Ramit Kochar, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2014-15 Mr. Ovez Arifbhai The Principal Lakhani, Hero Show Commissioner of Room, Near Crescent v. Income Tax, Circle, Sir Pattani Road, Ahmedabad-1, Bhavnagar-364002 Aayakar Gujarat Bhawan(Vejalpur), PAN: AEBPL1286N Ahmedabad-380015 (Appellant) (Gujarat) (Respondent) Assessee by: Shri Bharat R. Popat, A.R. Revenue by: Shri Kamlesh Makwana, CIT-D.R. Date of hearing : 08-08-2024 Date of pronouncement : 30-08-2024 आदेश/ORDER PER : RAMIT KOCHAR,…

Itfaq Educational Trust, Baramula vs. Income Tax Officer ( Exemptions), Jammu

In the result, the appeal of the assessee is allowed for statistical purpose

ITA 98/ASR/2023[2018-19]Status: DisposedITAT Amritsar07 Jun 2023AY 2018-19

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 98/Asr/2023 Assessment Year: 2018-19 Itfaq Educational Trust, V. Income Tax Officer (E)(W), 1, Delina, Baramulla, Jammu/National E-Assessment Kashmir (J&K) Centre, Delhi [PAN: AAATI 7594K] (Respondent) (Appellant) Appellant by Written Submission Respondent by Sh. Girish Bali, CIT- DR Date of Hearing : 16.05.2023 Date of Pronouncement : 07.06.2023 ORDER Per Dr. M. L. Meena, AM: This appeal has been filed by the assessee against the order of the…

Devika Rajesh Jaggi, Mumbai vs. Principle CIT Range-19, Mumbai

In the result, the present appeal is allowed

ITA 861/MUM/2022[2017-18]Status: DisposedITAT Mumbai24 Feb 2023AY 2017-18
For Appellant: Shri Yogesh TharFor Respondent: Smt. Riddhi Mishra
Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH, MUMBAI SHRI AMARJIT SINGH, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Devika Rajesh Jaggi, 26, Blue Heaven Mount Pleasant Road, Malabar Hill, Mumbai - 400006 [PAN: ADXPJ9746J] ……………… Appellant Principal Commissioner of Income Tax, Vs Range – 19, Mumbai, Room No. 228, 2nd Floor, Matru Mandir, Tardeo Road, Mumbai - 400007 ……………. Respondent Appearances For the Appellant/Assessee : Shri Yogesh Thar For the Respondent/Department : Smt. Riddhi Mishra Date of conclusion of hearing : 29.11.2022 Date of pronouncement of order : 24.02.2023 O R D E R Per Rahul Cha…