Eskays Constructions Private Limited, Mumbai vs. Assistant Commissioner of Income Tax - Central Circle 47, Mumbai
The appeal of the assessee is allowed
ITA 7285/MUM/2017[2010-11]Status: DisposedITAT Mumbai28 Aug 2019AY 2010-11
Bench: Shri Shamim Yahya & Shri Ravish Soodm/S Eskays Constructions Pvt. Commissioner Of Income-Tax Ltd., 16Th Floor, B Wing, (Appeals)-50, Mittal Tower, Nariman Point, Room No. 514, 5Th Floor, Vs. Mumbai – 400 021 Earnest House, Nariman Point, Mumbai – 400 021
For Appellant: Shri Milin Bakhai, A.RFor Respondent: Shri Rajeev Gubgotra, D.R
Section 143(2)Section 143(3)Section 271(1)(c)Section 275(1)(a)
…P a g e | 1 ITA No. 7285/Mum/2017 A.Y. 2017 A.Y. 2010-11 M/s Eskays Construction Pvt. Ltd. Vs. Commissioner of Income-tax (Appeals)-50 IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Shamim Yahya, Accountant Member and Shri Ravish Sood, Judicial Member M/s Eskays Constructions Pvt. Commissioner of Income-tax ltd., 16th Floor, B Wing, (Appeals)-50, Mittal Tower, Nariman Point, Room No. 514, 5th Floor, Vs. Mumbai – 400 021 Earnest House, Nariman Point, Mumbai – 400 021 PAN – AAACE1223E (Appellant) (Respondent) Appellant by: Shri Milin Bakhai, A.R Respondent by: Shri Rajeev Gubgotra, D.R Date…
