22 Taxmann.Com 265 3. Karnataka 14 DCIT v. M/s Joy Syndicate & Enclave Pvt. Ltd. Manan Corpn. V ACIT

29 Taxmann.com 15High Court2013#24255 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2022.

Judgments citing 22 Taxmann.Com 265 3. Karnataka 14 DCIT v. M/s Joy Syndicate & Enclave Pvt. Ltd. Manan Corpn. V ACIT

DCIT, Circle-3, Jaipur vs. M/S. Joy Syndicate & Enclave Pvt. Ltd., Jaipur

In the result, the appeal filed by the Revenue is allowed for statistical purposes

ITA 102/JPR/2020[2013-14]Status: DisposedITAT Jaipur26 Sept 2022AY 2013-14

For Appellant: Shri Rajeev Sogani ( C.A.)For Respondent: Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vksj ls@

Section 14ASection 801Section 80I

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 102/JP/2020 fu/kZkj.k o"kZ@Assessment Years : 2013-14 cuke The DCIT, M/s Joy Syndicate & Enclave Pvt. Ltd. Circle-3, Vs. G-10-11, Royal World, S.C. Road, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACE5910E vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vks…

M/S Hcl Technologies Ltd., Noida vs. ACIT (TDS), Noida

In the result appeal of assessee is allowed

ITA 1723/DEL/2017[2009-10]Status: DisposedITAT Delhi20 Jul 2020AY 2009-10

Bench: Shri Amit Shukla & Shri Prashant Maharishihcl Technologies Ltd, Acit(Tds), Plot No. 3A, Tower 6, 14Th Floor, Vs. Noida Sector-126, Noida Pan: Aaach1645P (Appellant) (Respondent)

For Appellant: Shri Neeraj Jain, AdvFor Respondent: Ms. Rakhi Vimal, Sr. DR

Section 194CSection 201Section 201(1)Section 40

…INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “C”: NEW DELHI ] (THROUGH VIDEO CONFERENCING) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER HCL Technologies Ltd, ACIT(TDS), Plot No. 3A, Tower 6, 14th Floor, Vs. Noida Sector-126, Noida PAN: AAACH1645P (Appellant) (Respondent) Shri Ajay Vohra, Sr. Adv., Assessee by : Shri Neeraj Jain, Adv., Shri Aditya Vohra, Adv., & Shri Arpit Goyal, C.A. Department by : Ms. Rakhi Vimal, Sr. DR, Date of Hearing 15/07/2020 Date of pronouncement 20/07/2020 O R D E R PER PRASHANT MAHARISHI, A. M. : 1. This appeal is filed by the by the assessee…

DCIT, Jaipur vs. Guru Pragya Infra (P) Ltd., Jaipur

ITA 417/JPR/2015[2009-10]Status: DisposedITAT Jaipur24 Jan 2017AY 2009-10

For Appellant: Shri P.C. Parwal (CA)For Respondent: Smt. Roshanta Meena (JCIT) fu/kZkfjrh dh vksj ls@

Section 147Section 80I

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh dqy Hkkjr] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI KUL BHARAT, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 417/JP/2015 fu/kZkj.k o"kZ@Assessment Year : 2009-10 cuke D.C.I.T, M/s Guru Pragya Infra (P) Ltd., Vs. Circle-2, B-37, Nirman Nagar, Jaipur. Ajmer Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCG 8882 H vihykFkhZ@Appellant izR;FkhZ@Respondent izR;k{ksi.k@C.O. No. 39/JP/2015 (Arising out of vk;dj vihy la-@ITA No. 417/JP/2015) cuke D.C.I.T, M/s Guru Pr…