22. Lionbridge Technologies (P.) Ltd. v. Income-tax Officer (International Taxation) (TDS), 4 Mumbai

61 Taxmann.com 335Income Tax Appellate Tribunal2015#16078 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2020.

Judgments citing 22. Lionbridge Technologies (P.) Ltd. v. Income-tax Officer (International Taxation) (TDS), 4 Mumbai

BTW-ATLANTA TRANSFORMERS INDIA PVT. LTD.,BHARUCH vs. ACIT, CIRCLE-1(1)(1), VADODARA

In the result, the appeal of the assessee is partly allowed

ITA 1642/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad06 Mar 2020AY 2013-14
For Appellant: Shri S.N.Soparkar, A.RFor Respondent: Shri Vidhyut Trivedi, Sr. D.R
Section 115JSection 143(2)Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri Sandeep Gosain, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 1642 & 1643/Ahd/2018 Assessment Year 2013-14 & 2014-15 BTW-Atlanta The ACIT, Transformers India Pvt. Circle-1(1)(1), Ltd. Survey No. 192/1, Vs Vadodara 192/3, 193 to 199 & 209, (Respondent) Ankhi Jambusar Bharuch, Gujarat-392150 PAN: AAECB9579N (Appellant) Revenue by: Shri Vidhyut Trivedi, Sr. D.R. Assessee by: Shri S.N.Soparkar, A.R. Date of hearing : 03-03-2020 Date of pronouncement : 06-03-2020 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- T…

DCIT, NEW DELHI vs. M/S APCO WORLDWIDE INDIA PVT. LTD.,, NEW DELHI

In the result appeal filed by revenue for A

ITA 205/DEL/2016[2010-11]Status: DisposedITAT Delhi03 Jan 2019AY 2010-11

Bench: Smt. Beena A Pillai & Dr. B.R.R. Kumara.Y. 2010-11

Section 142Section 143Section 195Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: Bench ‘F’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND Dr. B.R.R. KUMAR, ACCOUNTANT MEMBER A.Y. 2010-11 Dy.CIT, Circle 3(1) vs. APCO Worldwide (India) Pvt.Ltd. New Delhi 64, 2nd Floor, Okhla Industrial Area Phase III New Delhi 110 020 PAN: AAFCA8835M A N D A.Y. 2011-12 ACIT (E), Circle 1(1) vs. APCO Worldwide (India) Pvt.Ltd. New Delhi 252, 2nd Floor, Okhla Industrial Area Phase III New Delhi 110 020 PAN: AAFCA8835M (Appellant) (Respondent) Dept. by Sh. Surender Pal, Sr.D.R. Assessee by Sh. Ajay Vohra, Sr.Adv. & Sh. Karan Jain, C.A. Da…

ACIT (E), NEW DELHI vs. M/S APCO WORLDWIDE INDIA PVT. LTD.,, NEW DELHI

In the result appeal filed by revenue for A

ITA 1256/DEL/2016[2011-12]Status: DisposedITAT Delhi03 Jan 2019AY 2011-12

Bench: Smt. Beena A Pillai & Dr. B.R.R. Kumara.Y. 2010-11

Section 142Section 143Section 195Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: Bench ‘F’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND Dr. B.R.R. KUMAR, ACCOUNTANT MEMBER A.Y. 2010-11 Dy.CIT, Circle 3(1) vs. APCO Worldwide (India) Pvt.Ltd. New Delhi 64, 2nd Floor, Okhla Industrial Area Phase III New Delhi 110 020 PAN: AAFCA8835M A N D A.Y. 2011-12 ACIT (E), Circle 1(1) vs. APCO Worldwide (India) Pvt.Ltd. New Delhi 252, 2nd Floor, Okhla Industrial Area Phase III New Delhi 110 020 PAN: AAFCA8835M (Appellant) (Respondent) Dept. by Sh. Surender Pal, Sr.D.R. Assessee by Sh. Ajay Vohra, Sr.Adv. & Sh. Karan Jain, C.A. Da…

KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD,MUMBAI vs. JDIT (IT) RG 3, MUMBAI

In the result, this appeal filed by the assessee stands allowed

ITA 3821/MUM/2014[2004-05]Status: DisposedITAT Mumbai24 May 2017AY 2004-05

Bench: Shri Shamim Yahya, Am & Shri Ravish Sood, Jm

For Appellant: S/Shri Farookh Irani & Chetan KakaFor Respondent: Shri Jasbir Chauhan (CIT-DR)
Section 14Section 195(1)Section 9

…013) 39 Taxmann.com 88 (Delhi HC) (iv) Allianz SE (Formerly known as Allianz AG) ITA No.1569/PN/ 2008 (Pune Tribunal) (v) Solid Works Corporation (vi) First Advantage (P) Ltd. [2017] 77 taxmann.com 195 (Mumbai Tribunal) (vii) Lionbridge Technologies Pvt. Ltd. 61 Taxmann.com 335 (Mumbai Tribunal) (viii) Locuz Enterprise Solutions Ltd. 61 Taxmann.com 47 (Hyderabad Tribunal) 9 ITA Nos.3819, 3820 & 3821/Mum/2014. M/s.Kotak Mahindra Old Mutual Life Insurance Limited. (ix) Galatea Ltd. ITA No.5434/Mum/2015 Mumbai Tribunal. (x) Baan Global B.V. [2016] 71 taxmann.com 213 (Mumbai Tribunal) (xi) Quaocomm India (P) Ltd. [2…

KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD,MUMBAI vs. JDIT (IT) RG 3, MUMBAI

In the result, this appeal filed by the assessee stands allowed

ITA 3820/MUM/2014[2004-05]Status: DisposedITAT Mumbai24 May 2017AY 2004-05

Bench: Shri Shamim Yahya, Am & Shri Ravish Sood, Jm

For Appellant: S/Shri Farookh Irani & Chetan KakaFor Respondent: Shri Jasbir Chauhan (CIT-DR)
Section 14Section 195(1)Section 9

…013) 39 Taxmann.com 88 (Delhi HC) (iv) Allianz SE (Formerly known as Allianz AG) ITA No.1569/PN/ 2008 (Pune Tribunal) (v) Solid Works Corporation (vi) First Advantage (P) Ltd. [2017] 77 taxmann.com 195 (Mumbai Tribunal) (vii) Lionbridge Technologies Pvt. Ltd. 61 Taxmann.com 335 (Mumbai Tribunal) (viii) Locuz Enterprise Solutions Ltd. 61 Taxmann.com 47 (Hyderabad Tribunal) 9 ITA Nos.3819, 3820 & 3821/Mum/2014. M/s.Kotak Mahindra Old Mutual Life Insurance Limited. (ix) Galatea Ltd. ITA No.5434/Mum/2015 Mumbai Tribunal. (x) Baan Global B.V. [2016] 71 taxmann.com 213 (Mumbai Tribunal) (xi) Quaocomm India (P) Ltd. [2…

KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD,MUMBAI vs. JDIT (IT) RG 3, MUMBAI

In the result, this appeal filed by the assessee stands allowed

ITA 3819/MUM/2014[2004-05]Status: DisposedITAT Mumbai24 May 2017AY 2004-05

Bench: Shri Shamim Yahya, Am & Shri Ravish Sood, Jm

For Appellant: S/Shri Farookh Irani & Chetan KakaFor Respondent: Shri Jasbir Chauhan (CIT-DR)
Section 14Section 195(1)Section 9

…013) 39 Taxmann.com 88 (Delhi HC) (iv) Allianz SE (Formerly known as Allianz AG) ITA No.1569/PN/ 2008 (Pune Tribunal) (v) Solid Works Corporation (vi) First Advantage (P) Ltd. [2017] 77 taxmann.com 195 (Mumbai Tribunal) (vii) Lionbridge Technologies Pvt. Ltd. 61 Taxmann.com 335 (Mumbai Tribunal) (viii) Locuz Enterprise Solutions Ltd. 61 Taxmann.com 47 (Hyderabad Tribunal) 9 ITA Nos.3819, 3820 & 3821/Mum/2014. M/s.Kotak Mahindra Old Mutual Life Insurance Limited. (ix) Galatea Ltd. ITA No.5434/Mum/2015 Mumbai Tribunal. (x) Baan Global B.V. [2016] 71 taxmann.com 213 (Mumbai Tribunal) (xi) Quaocomm India (P) Ltd. [2…

22. Lionbridge Technologies (P.) Ltd. v. Income-tax Officer (International Taxation) (TDS), 4 Mumbai (61 Taxmann.com 335) — Cited in 6 Judgments | BharatTax