22. In CIT v. Bombay Burinah Trading Corporation

161 ITR 386Supreme Court of India1986#3866 most cited
30

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2013 to 2025.

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Judgments citing 22. In CIT v. Bombay Burinah Trading Corporation