216 CTR 195 (SC), Commissioner of Income-tax v. Rock Fort Metal & Minerals Ltd.

198 Taxmann 497High Court2011#5989 most cited
19

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2019.

Judgments citing 216 CTR 195 (SC), Commissioner of Income-tax v. Rock Fort Metal & Minerals Ltd.

216 CTR 195 (SC), Commissioner of Income-tax v. Rock Fort Metal & Minerals Ltd. (198 Taxmann 497) — Cited in 19 Judgments | BharatTax