214 (Allahabad) (xi) Agrawal Coal Corporation (P.) Ltd. v. Addl. CIT

19 Taxmann.com 209Reported decision2012#23310 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2021.

Judgments citing 214 (Allahabad) (xi) Agrawal Coal Corporation (P.) Ltd. v. Addl. CIT

Mahendra H. Shah, Mumbai vs. ITO - Ward- 4 (1)(3), Mumbai

ITA 6892/MUM/2018[2012-13]Status: DisposedITAT Mumbai27 Sept 2021AY 2012-13

Bench: Shri C.N. Prasad, Hon’Bleshri Mahendra H. Shah V. Income Tax Officer – 4(1)(3) 6Th Floor, Aayakar Bhavan C/O. The Presscopper Industries M.K. Road, Mumbai - 400020 175, Kika Street Mumbai – 400004 Pan: Aafps0929R (Appellant) (Respondent)

For Appellant: Vimal PunmiyaFor Respondent: Smita Verma

Section 132(4)Section 133(4)Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON’BLE JUDICIAL MEMBER Shri Mahendra H. Shah v. Income Tax Officer – 4(1)(3) 6th Floor, Aayakar Bhavan C/o. The Presscopper Industries M.K. Road, Mumbai - 400020 175, Kika Street Mumbai – 400004 PAN: AAFPS0929R (Appellant) (Respondent) Assessee by : Vimal Punmiya Department by : Smita Verma Date of hearing : 29.07.2021 Date of pronouncement : 27.09.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the assessee against order of the Learned Commissioner of Income Tax (Appeals)–2, Mumbai [hereinafter…

ITO, New Delhi vs. M/S Blisswood Green Infrastructure and Developers Pvt. Ltd., New Delhi

In the result, the appeal is dismissed

ITA 5120/DEL/2016[2012-13]Status: DisposedITAT Delhi15 Feb 2019AY 2012-13

Bench: : Shri Bhavnesh Saini & Shri L.P. Sahuassessment Year: 2012-13

Section 133(6)Section 68

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘A’, New Delhi Before : Shri Bhavnesh Saini, Judicial Member And Shri L.P. Sahu, Accountant Member Assessment Year: 2012-13 Income-tax Officer, vs. Blisswood Green Infrastructure Ward 5(1), New Delhi. and Developers Pvt. Ltd., 289-Chhatarpur Pahari Road, New Delhi. PAN – AADCB 2384A (Appellant) (Respondent) Appellant by Sh. Amit Katoch, Sr. DR Respondent by S/Sh. D.C. Agarwal, R.N. Poonia, AR Sh. Sudesh Garg, Advocate Date of Hearing 04.02.2019 Date of Pronouncement 15.02.2019 ORDER Per L.P. Sahu, A.M.: This appeal by the Revenue is directed against the order…

ITO 4(2)(4), Mumbai vs. Khushboo Exports P.Ltd, Mumbai

ITA 3647/MUM/2017[2007-08]Status: DisposedITAT Mumbai21 Sept 2017AY 2007-08

Bench: Shri B.R. Baskaran (Am)

Section 148Section 68

…THE INCOME TAX APPELLATE TRIBUNAL “SMC” Bench, Mumbai Before Shri B.R. Baskaran (AM) I.T.A. No. 3647/Mum/2017 (Assessment Year 2007-08) ITO 4(2)(4) M/s. Khshboo Exports Pvt. Room No. 647 Vs. Ltd. 6th Floor Room No. 30 Aayakar Bhavan 3rd Floor, Badamwadi M.K. Road 343-A, Kalbadevi Road Mumbai-400 020. Mumbai-400 002. PAN : AACCK0444P (Appellant) (Respondent) Assessee by Shri Sailesh Parmar Department by Shri Ram Tiwari Date of Hearing 21.9.2017 Date of Pronouncement 21.9.2017 O R D E R The appeal filed by the Revenue is directed against the order dated 10.2.2017 passed by the learned CIT(A)-9, Mumbai and i…