213 (Pune-Trib.); Provimi Animal Nutrition India Pvt. Ltd. v. PCIT

24 Taxmann.com 73Reported decision2021#12471 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2021 to 2024.

Sections most often in play

Section 1963)Section 10ASection 135 (Companies ActSection 143(3)Section 144BSection 144C(13)Section 153(3)Section 1962)

Judgments citing 213 (Pune-Trib.); Provimi Animal Nutrition India Pvt. Ltd. v. PCIT

Mankind Pharma Limited, Delhi vs. DCIT, Circle-1(1)(1), Meerut

In the result, the additional Ground No

ITA 2313/DEL/2022[2018-19]Status: DisposedITAT Delhi01 May 2024AY 2018-19

Bench: Shri Challa Nagendra Prasad & Shri Pradip Kumar Kedia

For Appellant: Shri Gaurav Jain, AdvFor Respondent: Shri Rajesh Kumar, CIT (DR)
Section 143(3)Section 144BSection 144C(13)Section 153(3)Section 270ASection 35Section 80GSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I” DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER & SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER I.T.A. No.2313/DEL/2022 Assessment Year 2018-19 Mankind Pharma Limited DCIT 208 Okhla Industrial Estate, Phase-III Vs. Circle-1(1)(1) Okhla Industrial Estate S.O. Tehkand Meerut South East Delhi TAN/PAN: AAACM9401C (Appellant) (Respondent) Appellant by: Shri Gaurav Jain, Adv. Shri Sudarshan Roy, Adv. Respondent by: Shri Rajesh Kumar, CIT (DR) Date of hearing: 08 02 2024 Date of pronouncement: 01 05 2024 O R D E R PER PRADIP KUMAR KEDIA-AM: The captioned…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5584/DEL/2013[2010-11]Status: DisposedITAT Dehradun08 Jun 2021AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5583/DEL/2013[2007-08]Status: DisposedITAT Dehradun08 Jun 2021AY 2007-08

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT (International Taxation), Dehradun vs. M/S. M.I, Overseas Ltd., Mumbai

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5565/DEL/2013[2010-11]Status: DisposedITAT Dehradun08 Jun 2021AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT (International Taxation), Dehradun vs. M/S. M.I, Overseas Ltd., Mumbai

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5564/DEL/2013[2007-08]Status: DisposedITAT Dehradun08 Jun 2021AY 2007-08

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT, Dehradun vs. M/S. M.I. Overseas Ltd., Noida

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 3045/DEL/2013[2006-07]Status: DisposedITAT Dehradun08 Jun 2021AY 2006-07

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 2956/DEL/2013[2006-07]Status: DisposedITAT Dehradun08 Jun 2021AY 2006-07

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., New Delhi vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 3072/DEL/2012[2009-10]Status: DisposedITAT Dehradun08 Jun 2021AY 2009-10

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

213 (Pune-Trib.); Provimi Animal Nutrition India Pvt. Ltd. v. PCIT (24 Taxmann.com 73) — Cited in 8 Judgments | BharatTax