Deputy Commissioner of Income Tax, Circle -1(1)(1), Surat vs. M/S. Lemon Technomist Pvt. Ltd., Surat
In the result, the appeal filed by the Revenue is dismissed
ITA 117/SRT/2017[2014-15]Status: DisposedITAT Surat13 May 2021AY 2014-15
For Appellant: Shri Deven Kapadia, ARFor Respondent: Ms Anupama Singhla, Sr. DR
Section 143(3)Section 145(3)Section 40Section 9
…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA No.117/SRT/2017 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) The DCIT, Circle-1(1)(1), Vs. M/s. Lemon Technomist Pvt. Ltd., Surat. F-02 to F-06, DTA Section, Gujarat Hira Bourse, Gems & Jewellery Park, Ichchhapore, Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABCL4698R (Assessee) (Respondent) Assessee by : Shri Deven Kapadia, AR Revenue by : Ms Anupama Singhla, Sr. DR सुनवाईक"तार"ख/ Date of Hearing : 27/04/2021 घोषणाक"तार"ख/Date of Pronouncement : 17/05/2021 आदेश / O R D…
