209 ITR 821 (Kerala) P.S. Abdul Majeed v. Agricultural Income Tax and Sales Tax Officer

220 Taxmann 168High Court2014#15336 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2024.

Issues it is cited on

Judgments citing 209 ITR 821 (Kerala) P.S. Abdul Majeed v. Agricultural Income Tax and Sales Tax Officer

209 ITR 821 (Kerala) P.S. Abdul Majeed v. Agricultural Income Tax and Sales Tax Officer (220 Taxmann 168) — Cited in 6 Judgments | BharatTax