M/S Metricstream Infotech(India) Pvt Ltd, Bangalore vs. Assistant Commissioner of Income Tax Circle-4(1)(2), Bangalore
The appeal of the assessee is dismissed
ITA 1688/BANG/2018[2014-15]Status: DisposedITAT Bangalore10 Jan 2020AY 2014-15
Bench: Shri N.V. Vasudevan & Shri B R Baskaranassessment Year: 2014-15
For Appellant: Shri H. Padamchand Khincha, CAFor Respondent: Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru
Section 143(3)Section 145ASection 263Section 37Section 37(1)Section 43B
…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B R BASKARAN, ACCOUNTANT MEMBER Assessment year: 2014-15 M/s. Metric Stream Infotech (India) Vs. The Assistant Commissioner of Pvt. Ltd., AMR Tech Park – 4B, Income Tax, No.23 & 24, Hongasandra Village, Circle 4(1)(2), Begur Hobli, Bangalore – 560 068. Bangalore. PAN: AACCM 4991K APPELLANT RESPONDENT Appellant by : Shri H. Padamchand Khincha, CA Respondent by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Date of hearing : 01.01.2020 Date of Pronouncement : 10.01.2020 O R D E R Per N.V. Vasudevan…
