206 (SC), CIT v. Monnet Industries ltd.

210 Taxmann 261Supreme Court of India2012#19869 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2023.

Judgments citing 206 (SC), CIT v. Monnet Industries ltd.

Triumph Hospitals P.Ltd, Mumbai vs. ITO 7(3)(2), Mumbai

The appeal of the assessee is dismissed

ITA 5735/MUM/2015[2010-11]Status: DisposedITAT Mumbai17 May 2018AY 2010-11

Bench: Shri Joginder Singh & Shri Manoj Kumar Aggarwalassessment Year: 2010-11 Triumph Hospitals Pvt. Ltd. Acit, 801 & 802, Raheja Central Circle-29, बनाम/ Empress, Veer Savarkar Aayakar Bhavan, Vs. Marg, Prabhadevi, M. K. Road, Mumbai-400025 Mumbai-400020 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No. Aabct4993K

Section 28Section 3Section 36(1)(iii)Section 9

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,‘ई’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘E’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी मनोज कुमार अ"वाल, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Manoj Kumar Aggarwal, Accountant Member Assessment Year: 2010-11 Triumph Hospitals Pvt. Ltd. ACIT, 801 and 802, Raheja Central Circle-29, बनाम/ Empress, Veer Savarkar Aayakar Bhavan, Vs. Marg, Prabhadevi, M. K. Road, Mumbai-400025 Mumbai-400020 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No. AABCT4993K "नधा"रती क" ओर से / Assessee by Shri Vinay Deshmane राज"व क" ओर से / Revenue by…

Bhansali Bright Baras P.Ltd, Mumbai vs. ACIT 5(1), Mumbai

The appeal of the assessee is allowed

ITA 3976/MUM/2012[2009-10]Status: DisposedITAT Mumbai11 Jan 2017AY 2009-10

Bench: Shri Joginder Singh & Shri Ashwani Tanejaassessment Year: 2009-10 M/S Bhansali Bright Bars Pvt. Acit-5(1), Ltd. Mumbai बनाम/ 150, Madhav Bhavan, Vs. Nanubhai Desai Road, Mumbai-400004 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No.Aabcb1544N "नधा"रती क" ओर से / Assessee By Shri Darshak Shah Shri Suman Kumar-Dr राज"व क" ओर से / Revenue By 11/01/2017 सुनवाई क" तार"ख / Date Of Hearing : 11/01/2017 आदेश क" तार"ख /Date Of Order:

Section 28Section 36Section 36(1)(iii)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘बी’,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी अ"नी तनेजा, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2009-10 M/s Bhansali Bright Bars Pvt. ACIT-5(1), Ltd. Mumbai बनाम/ 150, Madhav Bhavan, Vs. Nanubhai Desai Road, Mumbai-400004 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.AABCB1544N "नधा"रती क" ओर से / Assessee by Shri Darshak Shah Shri Suman Kumar-DR राज"व क" ओर से / Revenue by 11/01/2017 सुनवाई क" तार"ख / Date of Hearing : 11/01/20…