204 (Mumbai- Trib.) ITO v. Smt. Nita Narendra Mulani 2

48 Taxmann.com 381Reported decision2014#25102 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2023.

Judgments citing 204 (Mumbai- Trib.) ITO v. Smt. Nita Narendra Mulani 2

Pramod Kasliwal, Jaipur vs. ITO WD. 6(2), Bhagwan Dass Road, Jaipur

Appeals of the assessee are allowed statistically

ITA 388/JPR/2022[2017-18]Status: HeardITAT Jaipur02 Jan 2023AY 2017-18

Bench: Ld. Cit/Nfac.

For Appellant: Sh. Pramod Patni (CA)For Respondent: Sh. A. S. Nehra (Addl.CIT) a
Section 143(3)Section 154Section 2Section 49(1)Section 54

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 387/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Pramod Kasliwal ITO A-6, Mahaveer Marg Opp. Kamani Vs. Ward 6(2), House, C-Scheme, Jaipur New Central Revenue Building, Bhagwan Dass Road, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACBPK 4374 N vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 388/JP/2022…

Pramod Kasliwal, Jaipur vs. ITO WD. 6(2), New Central Revenue Building, Bhagwan Dass Road, Jaipur 302005

Appeals of the assessee are allowed statistically

ITA 387/JPR/2022[2017-18]Status: HeardITAT Jaipur02 Jan 2023AY 2017-18

Bench: Ld. Cit/Nfac.

For Appellant: Sh. Pramod Patni (CA)For Respondent: Sh. A. S. Nehra (Addl.CIT) a
Section 143(3)Section 154Section 2Section 49(1)Section 54

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 387/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Pramod Kasliwal ITO A-6, Mahaveer Marg Opp. Kamani Vs. Ward 6(2), House, C-Scheme, Jaipur New Central Revenue Building, Bhagwan Dass Road, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACBPK 4374 N vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. No. 388/JP/2022…

Sri Dharamchand Bafna, Bangalore vs. The Income Tax Officer Ward-2(2)(1), Bangalore

ITA 260/BANG/2019[2013-14]Status: DisposedITAT Bangalore26 Oct 2020AY 2013-14

Bench: Shri N.V. Vasudevan & Shri A K Garodiaassessment Year: 2013-14

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Smt. R. Premi, Jt.CIT(DR)(ITAT), Bengaluru
Section 2Section 48Section 49(1)Section 50CSection 54

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A K GARODIA, ACCOUNTANT MEMBER Assessment year: 2013-14 Shri Dharamchand Bafna, Vs. The Income Tax Officer, No.14, 3rd Cross, Ward 2(2)(1), N.S. Iyengar Street, Bengaluru. Kumara Park West, Bengaluru – 560 020. Bangalore – . PAN: ABUPB 5851B APPELLANT RESPONDENT Appellant by : Smt. Suman Lunkar, CA Respondent by : Smt. R. Premi, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 22.10.2020 Date of Pronouncement : 26.10.2020 O R D E R Per N.V. Vasudevan, Vice President This appeal by the assessee is aga…