2022 SCC ONLINE KAR 1794. 5. MANGATHAI AMMAL (DIED) THROUGH LEGAL REPRESENTATIVES AND ORS. v. RAJESHWARI AND ORS.

Puja Synthetics Pvt Ltd vs. Principle Commissioner of Income Tax (Central)

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Pr. Commissioner of Income Tax-7 vs. M/S. Toshiba Software India Pvt. Ltd

The appeal is dismissed confirming the judgment and

Bench: The Hon’Ble Mr.Justice M.G.S.Kamal

…NEETHAMMAL V. ARJUNA CHETTY, in CIVIL APPEAL NO.1647/1980 DATED:06.09.1996. 4. CHENNAPPA VS. PARWATEWWA reported in 2022 SCC ONLINE KAR 1794. 5. MANGATHAI AMMAL (DIED) THROUGH LEGAL REPRESENTATIVES AND ORS VS. RAJESHWARI AND ORS, reported in (2020) 17 SCC 496. 6. PRATIMA PAUL AND ORS VS. RUPA PAUL AND ORS., reported in 2009 SCC online Cal 2341. 6. C.C. Joy Vs. C.D. Mini and Ors MANU/KE/1847/2022. 7. SEKHAR KUMAR ROY VS. LILA ROY AND ANOTHER reported in 2023 SCC ONLINE CAL 1399. 13. Heard and perused the records. 14. It is not in dispute that the marriage of the plaintiff and…

Commissioner of Income Tax-III vs. Sri Atluri Subba Rao