2019) 198 TTJ 21. 2) Bal Krishan Sood v. ITO

125 Taxmann.com 276Income Tax Appellate Tribunal2021#16589 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2022 to 2022.

Judgments citing 2019) 198 TTJ 21. 2) Bal Krishan Sood v. ITO

2019) 198 TTJ 21. 2) Bal Krishan Sood v. ITO (125 Taxmann.com 276) — Cited in 5 Judgments | BharatTax