2016) 47 CCH 0304 Del Trib. (iv) Bayer Material Science Pvt. Ltd. v. DCIT

Income Tax Officer, Parel vs. N K Family Trust, Lower Parel

Accordingly, all the grounds raised by the Revenue are dismissed

Bench: us, at the outset, invited our attention to the Cross Objection raised by the Assessee whereby the Assessee has challenged the assumption of jurisdiction by the Assessing Officer under Section 148 of the Act which reads as under: "1. The Ld. CIT(A) ought to have appreciated that the reopening of

…IN THE INCOME TAX APPELLATE TRIBUNAL “J (SMC)” BENCH, MUMBAI SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER Income Tax Officer 22(2)(1) Room No.312, 3rd Floor, Piramal Chambers, Lalbaug, Mumbai - 400012. Maharashtra. …………. Appellant Vs N. K. Family Trust 333-B, Adhyaru Industrial Estate, Sunmill Compound, Lower Parel, Mumbai – 400012. Maharashtra [PAN:AAATN2399F] …………. Respondent Cross Objection No.32/Mum/2026 (In ITA No.8969/Mum/2025) (Assessment Year:2012-2013) N. K. Family Trust 333-B, Adhyaru Industrial Estate, Sunmill Compound, Lower Parel, Mumbai – 400012. Maharashtra [PAN…

DCIT(Exemp)-2(1), Mumbai vs. Tata Education and Development Trust, Mumbai

Bench: SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL "E" BENCH, MUMBAI SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Deputy Commissioner of Income Tax (Exemption)-2(1), Mumbai 608, 6th Floor, MTNL Building, Cumbulla Hill, Peddar Road, Mumbai-400026.Maharashtra …………. Appellant Vs Tata Education and Development Trust Bombay house, Ground floor, Homi Mody Street, Fort, Mumbai- 400001. Maharashtra [PAN:AABTT5628C] …………. Respondent Appearance For the Appellant/Department : Shri Biswanath Das For the Respondent/Assessee : Shri Sukhsagar Syal, Shri. Atual T. Suraiya Date Conclusion of hearing : 17.02.2…

Suresh Babulal Agrawal, Mumbai vs. The ITO Ward-34(3)(7), Mumbai

In the result, appeal filed by the Assessee stands allowed

Bench: Shri Narender Kumar Choudhryassessment Year: 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER Assessment Year: 2012-13 Mr. Suresh Babulal Agrawal Income Tax Officer, Room No. 519,5th Floor, 7/537 MHB Colony, Gorai Road, Vs. Borivali(W) Kautilya Bhavan, C-41 to C- Mumbai-400092 43, G Block, BKC PAN: AACPA299E Mumbai-400051 (Appellant) (Respondent) Present for: Assessee by : Shri Jay Bhansali, Ld. A.R. Revenue by : Shri Srinivas P., Ld. Sr. D.R. Date of Hearing : 03 .04 .2025 Date of Pronouncement : 28 .04 .2025 O R D E R Per : Narender Kumar Choudhry, Judicial Member: This appeal h…