2016) 46 CCH 354. (g) Arun Textiles P. Ltd. v. DCIT (Chennai ITAT)

68 Taxmann.com 434Reported decision2015#16043 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2024.

Issues it is cited on

Judgments citing 2016) 46 CCH 354. (g) Arun Textiles P. Ltd. v. DCIT (Chennai ITAT)

2016) 46 CCH 354. (g) Arun Textiles P. Ltd. v. DCIT (Chennai ITAT) (68 Taxmann.com 434) — Cited in 6 Judgments | BharatTax