(2013) 353 ITR 36 (BOM), Bramha Associates (supra) and Britannia Industries Ltd. v. CIT

148 Taxmann.com 468Reported decision2005#19192 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 362,844 Indian tax judgments — from 2023 to 2023.

Judgments citing (2013) 353 ITR 36 (BOM), Bramha Associates (supra) and Britannia Industries Ltd. v. CIT

DCIT Central-Circle-2(4), Mumbai vs. Keystone Realtors Private Limited, Mumbai

In the result, appeal of the Revenue is dismissed and the Cross Objection of the assessee is allowed

ITA 1946/MUM/2022[2007-08]Status: DisposedITAT Mumbai27 Mar 2023AY 2007-08

Bench: Shri Aby T Varkey () & Shri Amarjit Singh ()

Section 132(1)Section 143(2)Section 153A

…1 Kapstone Construction Pvt Ltd ITA 5631/Mum/2014 ITA 2822/Mum/2019 ITA 3003/Mum/2019 ITA 1946/Mum/2022 CO 175/Mum/2018 CO 17/Mum/2023 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND SHRI AMARJIT SINGH (ACCOUNTANT MEMBER) ITA No. 5631/Mum/2014 - A.Y. 2010-11 ITA No. 2822/Mum/2019 - A.Y. 2012-13 ITA No. 1946/Mum/2022 - A.Y. 2007-08 Jt.CIT (OSD), CC-2(4), Mumbai / Deputy vs M/s Keystone Realtors Pvt Ltd, Commissioner of Income-tax, Central 702, Natraj, M.V. Road Junction Circle 2(4), Mumbai, Pratishtha Bhavan, Western Express Highway, Andheri Room No.8…

Keystone Realtors Private Limited, Mumbai vs. Deputy Commissioner of Income Tax - Central Circle 2(4), Mumbai

In the result, appeal of the Revenue is dismissed and the Cross Objection of the assessee is allowed

ITA 3003/MUM/2019[2012-13]Status: DisposedITAT Mumbai27 Mar 2023AY 2012-13

Bench: Shri Aby T Varkey () & Shri Amarjit Singh ()

Section 132(1)Section 143(2)Section 153A

…1 Kapstone Construction Pvt Ltd ITA 5631/Mum/2014 ITA 2822/Mum/2019 ITA 3003/Mum/2019 ITA 1946/Mum/2022 CO 175/Mum/2018 CO 17/Mum/2023 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND SHRI AMARJIT SINGH (ACCOUNTANT MEMBER) ITA No. 5631/Mum/2014 - A.Y. 2010-11 ITA No. 2822/Mum/2019 - A.Y. 2012-13 ITA No. 1946/Mum/2022 - A.Y. 2007-08 Jt.CIT (OSD), CC-2(4), Mumbai / Deputy vs M/s Keystone Realtors Pvt Ltd, Commissioner of Income-tax, Central 702, Natraj, M.V. Road Junction Circle 2(4), Mumbai, Pratishtha Bhavan, Western Express Highway, Andheri Room No.8…

Jt.Commissioner of Income Tax (OSD) - Central Circle 2(4), Mumbai vs. M/S Keystone Realtors Private Limited, Mumbai

In the result, appeal of the Revenue is dismissed and the Cross Objection of the assessee is allowed

ITA 2822/MUM/2019[2012-13]Status: DisposedITAT Mumbai27 Mar 2023AY 2012-13

Bench: Shri Aby T Varkey () & Shri Amarjit Singh ()

Section 132(1)Section 143(2)Section 153A

…1 Kapstone Construction Pvt Ltd ITA 5631/Mum/2014 ITA 2822/Mum/2019 ITA 3003/Mum/2019 ITA 1946/Mum/2022 CO 175/Mum/2018 CO 17/Mum/2023 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND SHRI AMARJIT SINGH (ACCOUNTANT MEMBER) ITA No. 5631/Mum/2014 - A.Y. 2010-11 ITA No. 2822/Mum/2019 - A.Y. 2012-13 ITA No. 1946/Mum/2022 - A.Y. 2007-08 Jt.CIT (OSD), CC-2(4), Mumbai / Deputy vs M/s Keystone Realtors Pvt Ltd, Commissioner of Income-tax, Central 702, Natraj, M.V. Road Junction Circle 2(4), Mumbai, Pratishtha Bhavan, Western Express Highway, Andheri Room No.8…

DCIT Cen Cir 10, Mumbai vs. Keystone Realtors P.Ltd, Mumbai

In the result, appeal of the Revenue is dismissed and the Cross Objection of the assessee is allowed

ITA 5631/MUM/2014[2010-11]Status: DisposedITAT Mumbai27 Mar 2023AY 2010-11

Bench: Shri Aby T Varkey () & Shri Amarjit Singh ()

Section 132(1)Section 143(2)Section 153A

…1 Kapstone Construction Pvt Ltd ITA 5631/Mum/2014 ITA 2822/Mum/2019 ITA 3003/Mum/2019 ITA 1946/Mum/2022 CO 175/Mum/2018 CO 17/Mum/2023 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND SHRI AMARJIT SINGH (ACCOUNTANT MEMBER) ITA No. 5631/Mum/2014 - A.Y. 2010-11 ITA No. 2822/Mum/2019 - A.Y. 2012-13 ITA No. 1946/Mum/2022 - A.Y. 2007-08 Jt.CIT (OSD), CC-2(4), Mumbai / Deputy vs M/s Keystone Realtors Pvt Ltd, Commissioner of Income-tax, Central 702, Natraj, M.V. Road Junction Circle 2(4), Mumbai, Pratishtha Bhavan, Western Express Highway, Andheri Room No.8…