201 (c) CIT v. Orient Ceramics &Inds Ltd.

200 Taxmann 64High Court#4631 most cited
25

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 10ASection 10AASection 115-OSection 143(3)Section 194RSection 40(a)(ia)Section 92CA(3)Section 10A(4)

Issues it is cited on

section 17(1)section 35ddsection 92asection 36(l)(va)convertible foreign exchangesection 36(l)section 36(va)enhanced compensationsection 34(1)section 35dddtsection 145a

Judgments citing 201 (c) CIT v. Orient Ceramics &Inds Ltd.

M/S. Cj International Hotels Ltd., New Delhi vs. DCIT, New Delhi

ITA 386/DEL/2013[2009-10]Status: DisposedITAT Delhi05 Feb 2016AY 2009-10

Bench: Shri A.T. Varkey & Shri Prashant Maharishi

For Appellant: Shri M.S. Syali, Senior Advocate and Shri Tarandeep Singh, AdvocateFor Respondent: Shri Sunil Chander Sharma, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI A.T. VARKEY, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.771/Del./2012 (ASSESSMENT YEAR : 2003-04) ITA No.787/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.386/Del./2013 (ASSESSMENT YEAR : 2009-10) M/s. C.J. International Hotels Ltd., vs. DCIT, Circle 3 (1), Hotel Le – Meridian, New Delhi. 8, Windsor Place, Janpath, New Delhi. (PAN : AAACC0174E) ITA No.1107/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.218/Del./2013 (ASSESSMENT YEAR : 2009-10) DCIT, Circle 3 (1), vs. M/s. C.J. International Hotels Ltd., New Del…

DCIT, New Delhi vs. M/S. C.J. International Hotels Ltd., New Delhi

ITA 218/DEL/2013[2009-10]Status: DisposedITAT Delhi05 Feb 2016AY 2009-10

Bench: Shri A.T. Varkey & Shri Prashant Maharishi

For Appellant: Shri M.S. Syali, Senior Advocate and Shri Tarandeep Singh, AdvocateFor Respondent: Shri Sunil Chander Sharma, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI A.T. VARKEY, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.771/Del./2012 (ASSESSMENT YEAR : 2003-04) ITA No.787/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.386/Del./2013 (ASSESSMENT YEAR : 2009-10) M/s. C.J. International Hotels Ltd., vs. DCIT, Circle 3 (1), Hotel Le – Meridian, New Delhi. 8, Windsor Place, Janpath, New Delhi. (PAN : AAACC0174E) ITA No.1107/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.218/Del./2013 (ASSESSMENT YEAR : 2009-10) DCIT, Circle 3 (1), vs. M/s. C.J. International Hotels Ltd., New Del…

M/S. Cj International Hotels Ltd., New Delhi vs. DCIT, New Delhi

ITA 787/DEL/2012[2008-09]Status: DisposedITAT Delhi05 Feb 2016AY 2008-09

Bench: Shri A.T. Varkey & Shri Prashant Maharishi

For Appellant: Shri M.S. Syali, Senior Advocate and Shri Tarandeep Singh, AdvocateFor Respondent: Shri Sunil Chander Sharma, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI A.T. VARKEY, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.771/Del./2012 (ASSESSMENT YEAR : 2003-04) ITA No.787/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.386/Del./2013 (ASSESSMENT YEAR : 2009-10) M/s. C.J. International Hotels Ltd., vs. DCIT, Circle 3 (1), Hotel Le – Meridian, New Delhi. 8, Windsor Place, Janpath, New Delhi. (PAN : AAACC0174E) ITA No.1107/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.218/Del./2013 (ASSESSMENT YEAR : 2009-10) DCIT, Circle 3 (1), vs. M/s. C.J. International Hotels Ltd., New Del…

M/S. Cj International Hotels Ltd., New Delhi vs. DCIT, New Delhi

ITA 771/DEL/2012[2003-04]Status: DisposedITAT Delhi05 Feb 2016AY 2003-04

Bench: Shri A.T. Varkey & Shri Prashant Maharishi

For Appellant: Shri M.S. Syali, Senior Advocate and Shri Tarandeep Singh, AdvocateFor Respondent: Shri Sunil Chander Sharma, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI A.T. VARKEY, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.771/Del./2012 (ASSESSMENT YEAR : 2003-04) ITA No.787/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.386/Del./2013 (ASSESSMENT YEAR : 2009-10) M/s. C.J. International Hotels Ltd., vs. DCIT, Circle 3 (1), Hotel Le – Meridian, New Delhi. 8, Windsor Place, Janpath, New Delhi. (PAN : AAACC0174E) ITA No.1107/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.218/Del./2013 (ASSESSMENT YEAR : 2009-10) DCIT, Circle 3 (1), vs. M/s. C.J. International Hotels Ltd., New Del…

ACIT, New Delhi vs. M/S. C.J. International Hotels Ltd., New Delhi

ITA 1107/DEL/2012[2008-09]Status: DisposedITAT Delhi05 Feb 2016AY 2008-09

Bench: Shri A.T. Varkey & Shri Prashant Maharishi

For Appellant: Shri M.S. Syali, Senior Advocate and Shri Tarandeep Singh, AdvocateFor Respondent: Shri Sunil Chander Sharma, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) BEFORE SHRI A.T. VARKEY, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.771/Del./2012 (ASSESSMENT YEAR : 2003-04) ITA No.787/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.386/Del./2013 (ASSESSMENT YEAR : 2009-10) M/s. C.J. International Hotels Ltd., vs. DCIT, Circle 3 (1), Hotel Le – Meridian, New Delhi. 8, Windsor Place, Janpath, New Delhi. (PAN : AAACC0174E) ITA No.1107/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.218/Del./2013 (ASSESSMENT YEAR : 2009-10) DCIT, Circle 3 (1), vs. M/s. C.J. International Hotels Ltd., New Del…