(2009) 161 DLT 660 (DB); Nagrik Sangarsh Samiti & Ors. v. Union of India & Ors. ILR

2010 SCC OnLine DEL 1190Reported decision2010#23486 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 361,826 Indian tax judgments — from 2013 to 2015.

Judgments citing (2009) 161 DLT 660 (DB); Nagrik Sangarsh Samiti & Ors. v. Union of India & Ors. ILR

Commissioner of Income Tax-IV vs. Dangson Hotel & Restaurants Pvt. Ltd

ITA/881/2015HC Delhi18 Nov 2015

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…MAC App. Nos. 554/2010 & conn. Page 1 of 70 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on : 29.04.2016/04.05.2016 / 05.05.16/11.05.16/12.05.2016 Pronounced on: 13th May, 2016 1. MAC.APP. 554/2010 CHETAN MALHOTRA ..... Appellant Through Mr. Jasmeet Singh, Ms. Nishta Kishore and Mr. Srivats Kaushal, Advs. versus LALA RAM ..... Respondent Through Mr. Sudhanshu Tomar and Mr. S A Khan, Advs. for…

Commissioner of Income Tax vs. Video Electronics

ITA/175/2014HC Delhi03 Aug 2015

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

The Commissioner of Income Tax (Central) vs. M/s Hyderabad House Pvt Ltd

ITTA/250/2013HC Telangana11 Jul 2013