(2008) 4 DTR ENTERPRISES v. DCIT

4 DTR 1Reported decision2008#17835 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

depreciation on softwaresection 116section 90acopyrighted articlesection 40(a)(ii)section 91retrospective amendmentdomestic companydividend distribution taxmistake apparent from recordwritten down valueblock of assets

Judgments citing (2008) 4 DTR ENTERPRISES v. DCIT

DCIT Circle 8(2) (1), Mumbai vs. M/S. . Ogilvy and Mather Pvt. Ltd, Mumbai

In the result, the In the result, the cross appeals of the assessee and Revenue of the assessee and Revenue are dismissed

ITA 1638/MUM/2021[2013-14]Status: DisposedITAT Mumbai29 May 2023AY 2013-14

Bench: Shri Om Prakash Kant () & Shri Narender Kumar Choudhry ()

For Appellant: Mr. Ajit Shah/Hetal Sangani
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI NARENDER KUMAR CHOUDHRY (JUDICIAL MEMBER) ITA Nos. 1637 & 1638/MUM/2021 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-8(2)(1), M/s Ogilvy and Mather Pvt. Ltd., Room No. 624, 6th floor, 14th Floor Commerz, Vs. Aayakar Bhavan, M.K. International Business Park, Off. Road, Mumbai-400020. Express Highway Goregaon (E)- 400063. PAN No. AAACO 0427 A Appellant Respondent ITA Nos. 1324 to 1326/MUM/2021 Assessment Years: 2012-13, 2013-14 & 2016-17 M/s Ogilvy and Mather Pvt. The Dy. CIT-7(3)(1) (now Ltd.…

DCIT, Cir 8(2) (1), Mumbai vs. M/S. Ogilvy and Mather Pvt. Ltd, Mumbai

In the result, the In the result, the cross appeals of the assessee and Revenue of the assessee and Revenue are dismissed

ITA 1637/MUM/2021[2012-13]Status: DisposedITAT Mumbai29 May 2023AY 2012-13

Bench: Shri Om Prakash Kant () & Shri Narender Kumar Choudhry ()

For Appellant: Mr. Ajit Shah/Hetal Sangani
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI NARENDER KUMAR CHOUDHRY (JUDICIAL MEMBER) ITA Nos. 1637 & 1638/MUM/2021 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-8(2)(1), M/s Ogilvy and Mather Pvt. Ltd., Room No. 624, 6th floor, 14th Floor Commerz, Vs. Aayakar Bhavan, M.K. International Business Park, Off. Road, Mumbai-400020. Express Highway Goregaon (E)- 400063. PAN No. AAACO 0427 A Appellant Respondent ITA Nos. 1324 to 1326/MUM/2021 Assessment Years: 2012-13, 2013-14 & 2016-17 M/s Ogilvy and Mather Pvt. The Dy. CIT-7(3)(1) (now Ltd.…

Ogilvy and Mather P. Ltd, Mumbai vs. The Asstt. CIT-8(2)(1), Mumbai

In the result, the In the result, the cross appeals of the assessee and Revenue of the assessee and Revenue are dismissed

ITA 1326/MUM/2021[2016-17]Status: DisposedITAT Mumbai29 May 2023AY 2016-17

Bench: Shri Om Prakash Kant () & Shri Narender Kumar Choudhry ()

For Appellant: Mr. Ajit Shah/Hetal Sangani
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI NARENDER KUMAR CHOUDHRY (JUDICIAL MEMBER) ITA Nos. 1637 & 1638/MUM/2021 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-8(2)(1), M/s Ogilvy and Mather Pvt. Ltd., Room No. 624, 6th floor, 14th Floor Commerz, Vs. Aayakar Bhavan, M.K. International Business Park, Off. Road, Mumbai-400020. Express Highway Goregaon (E)- 400063. PAN No. AAACO 0427 A Appellant Respondent ITA Nos. 1324 to 1326/MUM/2021 Assessment Years: 2012-13, 2013-14 & 2016-17 M/s Ogilvy and Mather Pvt. The Dy. CIT-7(3)(1) (now Ltd.…

Ogily and Mather P. Ltd., Mumbai vs. The Asst. CIT -8(2)(1), Mumbai

In the result, the In the result, the cross appeals of the assessee and Revenue of the assessee and Revenue are dismissed

ITA 1325/MUM/2021[2013-14]Status: DisposedITAT Mumbai29 May 2023AY 2013-14

Bench: Shri Om Prakash Kant () & Shri Narender Kumar Choudhry ()

For Appellant: Mr. Ajit Shah/Hetal Sangani
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI NARENDER KUMAR CHOUDHRY (JUDICIAL MEMBER) ITA Nos. 1637 & 1638/MUM/2021 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-8(2)(1), M/s Ogilvy and Mather Pvt. Ltd., Room No. 624, 6th floor, 14th Floor Commerz, Vs. Aayakar Bhavan, M.K. International Business Park, Off. Road, Mumbai-400020. Express Highway Goregaon (E)- 400063. PAN No. AAACO 0427 A Appellant Respondent ITA Nos. 1324 to 1326/MUM/2021 Assessment Years: 2012-13, 2013-14 & 2016-17 M/s Ogilvy and Mather Pvt. The Dy. CIT-7(3)(1) (now Ltd.…

Ogilvy and Mather P. Ltd., Mumbai vs. The Asst. CIT-8(2)(1), Mumbai

In the result, the In the result, the cross appeals of the assessee and Revenue of the assessee and Revenue are dismissed

ITA 1324/MUM/2021[2012-13]Status: DisposedITAT Mumbai29 May 2023AY 2012-13

Bench: Shri Om Prakash Kant () & Shri Narender Kumar Choudhry ()

For Appellant: Mr. Ajit Shah/Hetal Sangani
Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI NARENDER KUMAR CHOUDHRY (JUDICIAL MEMBER) ITA Nos. 1637 & 1638/MUM/2021 Assessment Years: 2012-13 & 2013-14 DCIT, Circle-8(2)(1), M/s Ogilvy and Mather Pvt. Ltd., Room No. 624, 6th floor, 14th Floor Commerz, Vs. Aayakar Bhavan, M.K. International Business Park, Off. Road, Mumbai-400020. Express Highway Goregaon (E)- 400063. PAN No. AAACO 0427 A Appellant Respondent ITA Nos. 1324 to 1326/MUM/2021 Assessment Years: 2012-13, 2013-14 & 2016-17 M/s Ogilvy and Mather Pvt. The Dy. CIT-7(3)(1) (now Ltd.…

(2008) 4 DTR ENTERPRISES v. DCIT (4 DTR 1) — Cited in 5 Judgments | BharatTax