2005 Sanjiv Kumar v. Om PrakashChautala and Another

5 SCC 510Reported decision2005#8503 most cited
13

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2012 to 2013.

Judgments citing 2005 Sanjiv Kumar v. Om PrakashChautala and Another

COMMISSIONER OF INCOME TAX DELHI-I, NEW DELHI vs. M/S ACI WIRELESS LTD

The appeals stand dismissed

ITA/313/2013HC Delhi10 Dec 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

COMMISSIONER OF INCOME TAX: DELHI-V vs. RITES LTD.

The appeals stand dismissed

ITA/295/2013HC Delhi06 Dec 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

COMMISSIONER OF INCOME TAX : DELHI -V vs. RITED LTD.

The appeals stand dismissed

ITA/293/2013HC Delhi06 Dec 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

DIRECTOR OF INCOME TAX (EXEMPTION) vs. R.L. KHERA CHARITABLE TRUST

The appeals stand dismissed

ITA/268/2013HC Delhi27 Nov 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

COMMISSIONER OF INCOME TAX-II, NEW DELHI vs. MIRA EXIM LTD

The appeals stand dismissed

ITA/346/2013HC Delhi03 Oct 2013

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

Commissioner of Income Tax-I vs. M/s. BDR Projects Pvt. Ltd.

ITTA/441/2013HC Telangana24 Sept 2013

…was contended that once a particular officer exercises jurisdiction, it would exclude the jurisdiction of all the other officers. Reliance was placed on the decisions in India Household and Healthcare Limited v. LG Household and Healthcare Limited (2007) 5 SCC 510 and Kenapo Textiles Pvt. Ltd. v. State of Haryana (1992) 84 STC 88 (P&H). W.P. (C) 441/2013 & connected matters Page 33 of 66 Submissions of counsel for the Respondents 37. On behalf of the Respondents, it was pointed out that with the Bombay High Court in Sunil Gupta v. Union of India 2015 (315) ELT 167 (Bom.) up…

The Commissioner of Income Tax I, vs. M/s. Prasad Film Laboratories Ltd.,

ITTA/476/2012HC Telangana10 Jul 2013
Section 9

…Arb.P. 476/2012 & connected matters Page 1 of 17 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 3 + ARB.P. 476/2012 & IA No. 767/2015 SULEKH AGGARWAL ..... Petitioner Through: Mr. Vishwendra Verma with Mr. Yogesh Rathi, Advocates. versus SHIV ASTHA CONSTRUCTION COMPANY LTD ..... Respondent Through: Ms. Manju Bhagat, Advocate. With 4 + ARB.P. 209/2015 & IA No. 24037/2015 SULEKH AGGARWAL ..... Petitioner…

CIT VI vs. VERIZON INDIA PVT LTD

The appeals stand dismissed

ITA/277/2013HC Delhi29 May 2013

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

NEW DELHI HOTELS LTD vs. ACIT

The appeals stand dismissed

ITA/238/2013HC Delhi17 May 2013

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

CIT vs. MANJU BANSAL

The appeals stand dismissed

ITA/205/2013HC Delhi30 Apr 2013

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

CIT vs. NIRMAL BANSAL

The appeals stand dismissed

ITA/198/2013HC Delhi30 Apr 2013

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE VIBHU BAKHRU

For Appellant: Mr. Arvind Chaudhary, AdvocateFor Respondent: Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi

…CRL.A. 124/2013 & ORS. Page 1 of 400 IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment Delivered on : 05.03.2015 CRL.A.124/2013 REKHA SHARMA ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the Appellant : Mr. Arvind Chaudhary, Advocate For the Respondent : Ms. Rajdipa Behura, SPP with Ms. Monica Gupta and Ms. Nidhi Sharma, Advocates CRL.A.152/2013 RAKSHA JINDAL ….. Appellant Versus CENTRAL BUREAU OF INVESTIGATION ….. Respondent Advocates who appeared in this case: For the A…

COMMISSIONER OF INCOME TAX-II vs. M/S JAY PEE VENTURES PVT. LTD.

ITA/476/2012HC Delhi29 Aug 2012

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

Section 9

…Arb.P. 476/2012 & connected matters Page 1 of 17 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 3 + ARB.P. 476/2012 & IA No. 767/2015 SULEKH AGGARWAL ..... Petitioner Through: Mr. Vishwendra Verma with Mr. Yogesh Rathi, Advocates. versus SHIV ASTHA CONSTRUCTION COMPANY LTD ..... Respondent Through: Ms. Manju Bhagat, Advocate. With 4 + ARB.P. 209/2015 & IA No. 24037/2015 SULEKH AGGARWAL ..... Petitioner…

CIT vs. SUNBEAM AUTO LTD

ITA/352/2012HC Delhi30 May 2012

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

Section 9

…Arb.P. 476/2012 & connected matters Page 1 of 17 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 3 + ARB.P. 476/2012 & IA No. 767/2015 SULEKH AGGARWAL ..... Petitioner Through: Mr. Vishwendra Verma with Mr. Yogesh Rathi, Advocates. versus SHIV ASTHA CONSTRUCTION COMPANY LTD ..... Respondent Through: Ms. Manju Bhagat, Advocate. With 4 + ARB.P. 209/2015 & IA No. 24037/2015 SULEKH AGGARWAL ..... Petitioner…

2005 Sanjiv Kumar v. Om PrakashChautala and Another (5 SCC 510) — Cited in 13 Judgments | BharatTax