20. In Brakes India Ltd. v. Superintendent of Central Excise

10 SCC 717Reported decision1997#21795 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2005 to 2015.

Judgments citing 20. In Brakes India Ltd. v. Superintendent of Central Excise

20. In Brakes India Ltd. v. Superintendent of Central Excise (10 SCC 717) — Cited in 3 Judgments | BharatTax