2 (SC) Kale Khan Mohammad Hanit Vs. CIT (1963) 50 ITR 1 (SC) Durga Prasad More (supra); CIT v. Biju Patnaik

26 Taxmann 324Supreme Court of India1986#20177 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2024.

Sections most often in play

Section 115BBE Section 142(1)Section 143(3)Section 154 Section 46A Section 68

Judgments citing 2 (SC) Kale Khan Mohammad Hanit Vs. CIT (1963) 50 ITR 1 (SC) Durga Prasad More (supra); CIT v. Biju Patnaik

DCIT, Circle-6, Jaipur, Ncrb vs. Paradise Properties, Sarojni Marg, Jaipur

In the result appeal filed by the revenue is partly allowed

ITA 324/JPR/2024[2017-18]Status: DisposedITAT Jaipur11 Sept 2024AY 2017-18

Bench: The Ld. Cit(A).

For Appellant: Shri S. L. Poddar, AdvFor Respondent: Shri Arvind Kumar, CIT

Section 115BSection 143(3)Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 324/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2017-18 cuke DCIT, Paradise Properties, Circle-06, Vs. Sarojni Marg, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAIFP 8247 J vihykFkhZ@Appellant izR;FkhZ@Respondent CO No. 12/JP/2024 (Arising out of ITA No. 324/JP/2024) fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Paradise Prope…

Sangeeta Basavraj Mangrule, Aurangabad vs. Assistant Commissioner of Income-Tax, Circle - 2, Aurangabad

Appeal is dismissed in above terms

ITA 706/PUN/2019[2015-16]Status: DisposedITAT Pune11 Aug 2022AY 2015-16

For Appellant: NoneFor Respondent: Shri M.G. Jasnani

Section 10(38)Section 131Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, PUNE SINGLE MEMBER CASE SHRI S.S. GODARA, JUDICIAL MEMBER ITA No. 706/PUN/2019 : Assessment Year : 2015-16 Sangeeta B. Mangrule Plot No. 64, Mayurban Colony, Shahnoorwadi Darga Road, Aurangabad PAN: AJIPM 9153 H :Appellant Vs. The Asstt. CIT Cir. 2, Aurangabad : Respondent Appellant by : None Respondent by : Shri M.G. Jasnani Date of Hearing : 28-07-2022 Date of Pronouncement : 11-08-2022 ORDER This assessee’s appeal for A.Y. 2015-16 arises against the CIT(A)- 2, Aurangabad’s order dated 07-02-2019 passed in case No. ABD/CIT(A)- 2/461/2017-18, involving proceedings u/s 143…

Bhagwatiben Vinodkumar Surani, Ahmedabad vs. The ITO, Ward-5(2)(1)., Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 1309/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad05 Mar 2020AY 2014-15

Bench: Shri Sandeep Gosain & Shri Amarjit Singh

For Appellant: -None-For Respondent: Shri R.A. Dhyani, Addl.CIT

Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ, ‘एस. एमसी .’, अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ SMC ” BENCH, AHMEDABAD BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER And SHRI AMARJIT SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.1309/Ahd/2018 ("नधा"रण वष" / Assessment Year : 2014-15) Bhagwatiben Vinodkumar The Income Tax Officer बनाम Surani Ward-5(2)(1) / Vs. C-20, Om Niketan Apartment Ahmedabad-380 015 Jawahar Bus Stop Vasna, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AWDPS 9147 D (अपीलाथ" /Appellant) .. (""यथ" / Respondent) अपीलाथ" ओर से / Appellant by : -None- ""यथ" क" ओर से/Respondent by :…

Gaurav Aggarwal, Delhi vs. ITO Ward 60 (5 ), New Delhi

The appeal is dismissed

ITA 1234/DEL/2019[2015-16]Status: DisposedITAT Delhi27 Jan 2020AY 2015-16

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishishri Gaurav Aggarwal, Income Tax Officer, Flat No. 12, 2Nd Floor, Vs. Ward 60 (5) Sheel Tara House, New Delhi. 4866/24,Ansari Road, Daryaganj New Delhi – 110 002. Pan : Agepa3001F (Appellant) (Respondent)

For Appellant: N O N EFor Respondent: Shri Umesh Takyar, Sr. D. R

Section 10(38)Section 143(3)Section 68Section 69C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B–[SMC]”: NEW DELHI BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Shri Gaurav Aggarwal, Income Tax Officer, Flat No. 12, 2nd Floor, Vs. Ward 60 (5) Sheel Tara House, New Delhi. 4866/24,Ansari Road, Daryaganj New Delhi – 110 002. PAN : AGEPA3001F (Appellant) (Respondent) Revenue by : Shri Umesh Takyar, Sr. D. R.; Assessee by: N O N E. Date of Hearing 31/10/2019 Date of pronouncement 27/01/2020 O R D E R PER PRASHANT MAHARISHI, A. M. : This appeal is filed by the assessee against the order of the Commissioner of Inc…