2. Commissioner of Income Tax v. Intezar Ali Allahabad High Court

38 Taxmann.com 103High Court2013#24752 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2022.

Judgments citing 2. Commissioner of Income Tax v. Intezar Ali Allahabad High Court

Shri Kirodi Mal, Alwar vs. Income Tax Officer, Alwar

Appeal is dismissed

ITA 883/JPR/2017[2009-10]Status: DisposedITAT Jaipur13 Jul 2022AY 2009-10

For Appellant: Sh. Javed Khan, AdvFor Respondent: Sh. A. S. Nehara (Addl. CIT)

Section 147Section 148Section 149

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, ‘SMC’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM deys’k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 883/JP/2017 fu/kZkj.k o"kZ@Assessment Year :2009-10 cuke Sh. Kirodi Mal ITO Vs. S/o Sh. Prabhati Ward-1(1), R/o- Village- Dalalpur, Post- Alwar Shahpur, Distt.- Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: BGLPM 4153 Q vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Javed Khan, Adv. jktLo dh vksj…

Sri Mohan Puri, Bangalore vs. Income Tax Officer Ward-7(2)(2), Bangalore

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 2925/BANG/2018[2015-16]Status: DisposedITAT Bangalore03 Jan 2022AY 2015-16

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.R.E.Balasubramaniyan, CAFor Respondent: Smt.Priyadarshini Besaganni. JCIT-DR

Section 143(3)Section 2(14)Section 48Section 54Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “C”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2925/Bang/2018 : Asst.Year 2015-2016 Late Mohan Puri The Income Tax Officer LR – Sri. Kunal Puri Ward 7(2)(2) v. 174/1, 2nd Floor, K.S.Garden Bangalore. 4th Cross, Lalbag Road Bangalore – 560 027. PAN : ASLPP1958M. (Appellant) (Respondent) Appellant by : Sri.R.E.Balasubramaniyan, CA Respondent by : Smt.Priyadarshini Besaganni. JCIT-DR Date of Pronouncement : 03.01.2022 Date of Hearing : 23.12.2021 O R D E R Per George George K, JM This appeal at the instance of the assessee is dire…

Davindra Singh, Meerut vs. ITO, Ward- 1(2), Meerut

In the result, the appeal of assessee is dismissed

ITA 3873/DEL/2017[2009-10]Status: DisposedITAT Delhi01 Feb 2021AY 2009-10

Bench: Shri Bhavnesh Saini

For Appellant: Shri V.K. Goel, AdvocateFor Respondent: Shri Prakash Dubey, Sr. DR

Section 142(1)Section 144Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “SMC-1”: DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER ITA.No.3873/Del./2017 Assessment Year 2009-10 Sh. Davindra Singh ITO S/o Mahavir Singh, vs. Ward 1(2) C/o Vinod Kumar Goel, Meerut, 282, Boundry Road, Uttar Pradesh. Civil Lines, Meerut, Uttar Pradesh. PAN No. DLXPS0225L (Appellant) (Respondent) For Assessee : Shri V.K. Goel, Advocate For Revenue : Shri Prakash Dubey, Sr. DR Date of Hearing : 07.01.2021 Date of Pronouncement : 01.02.2021 ORDER This appeal by assessee has been directed against the order of Ld. CIT(Appeals), Meerut dated 22.05.2017 for A…