2.4 & 2.5) Refer Commissioner of Income Tax-4 v. GE India Business Services (P.) Ltd.

152 Taxmann.com 517High Court2023#22725 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 10A Section 143(3)Section 144C Section 194J Section 195 Section 234B Section 234D Section 32

Judgments citing 2.4 & 2.5) Refer Commissioner of Income Tax-4 v. GE India Business Services (P.) Ltd.

DCIT, Bangalore vs. M/S Thomson Reuters India Services Pvt. Ltd., Bangalore

In the result, appeal filed by revenue in IT(TP)

ITA 843/BANG/2015[2010-11]Status: DisposedITAT Mumbai31 Dec 2025AY 2010-11

Bench: Smt. Beena Pillai () & Shri Girish Agrawal ()

Section 10ASection 10A(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER) AND SHRI GIRISH AGRAWAL (ACCOUNTANT MEMBER) I.T.A. No. 234/Bang/2015 Assessment Year: 2010-11 I.T.A. No. 843/Bang/2015 Assessment Year: 2010-11 Deputy Commissioner of Vs. M/s. Thomson Corporation Income Tax, Circle-5(1)(1), (International) Pvt. Ltd. Bangalore No. 36/2 & 124, Yamalur Village Varthur Hobli, Off: HAL Airport Road Bengaluru - 560037 [PAN: AAACW1663L] (Appellant) (Respondent) I.T.A. No. 542/Bang/2015 Assessment Year: 2010-11 M/s. Thomson Corporation Vs. Deputy Commissioner of Income (International) Pvt.…

Cvent India Pvt. Ltd., Gurgaon vs. ACIT, New Delhi

In the result, the appeals of the assessee in both the A

ITA 187/DEL/2016[2011-12]Status: DisposedITAT Delhi26 Mar 2025AY 2011-12

Bench: Shri Mahavir Singh & Shri Naveen Chandra

For Appellant: Shri Himanshu Sinha, AdvFor Respondent: ShriDheeraj Kumar Jaiswal, Sr. DR

Section 92CSection 92D

…ITA No. 2374/DEL/2012 [A.Y. 2010-11] 1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘I’ BENCH, NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT, AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER Cvent India Pvt Ltd Vs. TheI.T.O 19th Floor, Tower C & D Ward - 3(4) Building 14, DLF Cyber City New Delhi Gurgaon PAN – AACCC 7667 F Cvent India Pvt Ltd TheA.CI.T. 19thFloor, Tower C & D Circle -6(2) Building 14, DLF Cyber City New Delhi Gurgaon PAN – AACCC 7667 F TheDy.CI.T. Cvent India Pvt Ltd Circle -7(1) 19th Floor, Tower C & D New Delhi Building 14, DLF Cyber City Gurgaon PAN – AAACD 6817 F (App…

The Pr. Commissioner of Income Tax-9 vs. Xl India Business Services Pvt. Ltd

ITA/978/2019HC Delhi15 Apr 2024

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV,HON'BLE MR. JUSTICE YASHWANT VARMA

…$~15 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 978/2019 THE PR. COMMISSIONER OF INCOME TAX-9 ..... Appellant Through: Mr.Aseem Chawla, Sr.SC with Ms.Pratishtha Chaudhary, Adv. versus XL INDIA BUSINESS SERVICES PVT. LTD ..... Respondent Through: Ms.Ananya Kapoor, Mr.Salil Kapoor and Mr.Tarun Chanana, Advs. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV O R D E R % 15.04.2024 1. The Principal Commissioner assails the order of the Inc…