2 15 I.T.A. No.307/M/17 & Ors. v. CIT

45 Taxmann.com 428High Court#12813 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing 2 15 I.T.A. No.307/M/17 & Ors. v. CIT

M/S. the Faridabad Central Co-Op Bank Ltd., Faridabad vs. ACIT, Faridabad

In the result, the appeal filed by the assessee is partly allowed

ITA 2991/DEL/2014[2009-10]Status: DisposedITAT Delhi18 Oct 2017AY 2009-10

Bench: Shri P.K.Bansal & Sh.C.M.Garg, Judical Member The Faridabad Central Co-Op Bank Ltd., Vs Acit, Sco-27, Sector-16, Faridabad. Circle-1, Pan-Aaaff2989B Faridabad (Appellant) (Respondent) Appellant By None Respondent By Sh.Anshu Prakash, Sr.Dr Date Of Hearing 18.10.2017 Date Of Pronouncement 18.10.2017

Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘B’ DELHI BEFORE SHRI P.K.BANSAL, VICE PRESIDENT AND SH.C.M.GARG, JUDICAL MEMBER The Faridabad Central Co-op Bank Ltd., vs ACIT, SCO-27, Sector-16, Faridabad. Circle-1, PAN-AAAFF2989B Faridabad (Appellant) (Respondent) Appellant by None Respondent by Sh.Anshu Prakash, Sr.DR Date of Hearing 18.10.2017 Date of Pronouncement 18.10.2017 ORDER PER P.K.BANSAL, VICE PRESIDENT This appeal filed by the assessee against the order dated 14.03.2014 of the CIT(A)-2, Faridabad relating to assessment year 2009-10 by taking as many as two grounds of appeal. None appeared o…

ACIT, Chennai vs. Tamilnadu Small Idnustries Corporation Ltd., Chennai

In the result, the appeals filed by the assessee in I

ITA 607/CHNY/2017[2011-12]Status: DisposedITAT Chennai09 Jun 2017AY 2011-12

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…

ACIT, Chennai vs. Tamilnadu Small Idnustries Corporation Ltd., Chennai

In the result, the appeals filed by the assessee in I

ITA 606/CHNY/2017[20101-11]Status: DisposedITAT Chennai09 Jun 2017

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…

Tamil Nadu Small Industries Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee in I

ITA 415/CHNY/2017[2012-13]Status: DisposedITAT Chennai09 Jun 2017AY 2012-13

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…

Tamil Nadu Small Industries Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee in I

ITA 414/CHNY/2017[2011-12]Status: DisposedITAT Chennai09 Jun 2017AY 2011-12

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…

Tamil Nadu Small Industries Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee in I

ITA 413/CHNY/2017[2010-11]Status: DisposedITAT Chennai09 Jun 2017AY 2010-11

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…

ACIT, Chennai vs. Tamil Nadu Small Industries Corporation Ltd., Chennai

In the result, the appeals filed by the assessee in I

ITA 334/CHNY/2017[2009-10]Status: DisposedITAT Chennai09 Jun 2017AY 2009-10

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…

Tamilnadu Small Industries Corporation Ltd., Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee in I

ITA 307/CHNY/2017[2009-10]Status: DisposedITAT Chennai09 Jun 2017AY 2009-10

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G. Seetharaman, C.AFor Respondent: Shri U. Anjaneyalu, CIT
Section 147Section 37

…आयकर अपील"य अ"धकरण, “सी” "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Chandra Poojari, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 307, 413, 414 and 415 /Mds/2017 Assessment Years:2009-10, 10-11, 11-12 & 2012-13 Tamilnadu Small Industries Corporation The Assistant Commissioner of Limited, Thiru-Vi-Ka Industrial Estate Vs. Income Tax, Corporate Circle III(1), Guindy, Chennai 600 032. Chennai. [PAN: AAACT1239K] (अपीलाथ" /Appellant) (""यथ"/Respondent) I.T.A. Nos. 334, 606 and 607 /M…