2.13.2 C.V. Bhanumurthy Reddy v. DCIT, Circle-10(1), Bangalore

53 Taxmann.com 110Reported decision2015#21047 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2016 to 2024.

Issues it is cited on

section 10(2)(xv)section 10(2)explanation to section 37prohibited by lawsection 129credit for tdssection 30furnishing inaccurate particulars of incomeprofits and gains of business or professionfurnishing inaccurate particularssection 32section 274

Judgments citing 2.13.2 C.V. Bhanumurthy Reddy v. DCIT, Circle-10(1), Bangalore

Asstt. Commissioner of Income Tax, Central Circle-1(4), Ahmedabad vs. Mahalaxmi Infracontract Private Limited, Ahmedabad

ITA 486/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad31 May 2024AY 2018-19

Bench: Shri Ramit Kochar & Ms. Madhumita Royआयकर अपील सं./I.T.A. Nos. 484, 485 & 486/Ahd/2023 ("नधा"रण वष" / Assessment Years : 2015-16, 2017-18 & 2018-19) बनाम/ Assistant Commissioner Mahalaxmi Infracontract Of Income Tax Private Limited Vs. Central Circle-1(4), B-21, Corporate House, Ahmedabad Opp-Pakwan-Ii, S. G. Highway, Bodakdev, Ahmedabad "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aagcm4615E (Appellant) .. (Respondent) Assessee By : Shri S. N. Divatia & Shri B. K. Patel, A.Rs. Shri Sudhendu Das, Cit. Dr Revenue By : सुनवाई क" तार"ख / Date Of 22/01/2024 & Hearing घोषणा क" तार"ख /Date Of 31/05/2024 Pronouncement

For Appellant: Shri S. N. Divatia & Shri B. K. Patel
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 484, 485 & 486/Ahd/2023 ("नधा"रण वष" / Assessment Years : 2015-16, 2017-18 & 2018-19) बनाम/ Assistant Commissioner Mahalaxmi Infracontract of Income Tax Private Limited Vs. Central Circle-1(4), B-21, Corporate House, Ahmedabad Opp-Pakwan-II, S. G. Highway, Bodakdev, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAGCM4615E (Appellant) .. (Respondent) Assessee by : Shri S. N. Divatia & Shri B. K. Patel, A.Rs. Shri Sudhendu Das, CIT. DR Revenue by…

Asstt. Commissioner of Income Tax, Central Circle - 1(4), Ahmedabad vs. Mahalaxmi Infracontract Pvt. Ltd., Ahmedabad

ITA 485/AHD/2023[2017-18]Status: DisposedITAT Ahmedabad31 May 2024AY 2017-18

Bench: Shri Ramit Kochar & Ms. Madhumita Royआयकर अपील सं./I.T.A. Nos. 484, 485 & 486/Ahd/2023 ("नधा"रण वष" / Assessment Years : 2015-16, 2017-18 & 2018-19) बनाम/ Assistant Commissioner Mahalaxmi Infracontract Of Income Tax Private Limited Vs. Central Circle-1(4), B-21, Corporate House, Ahmedabad Opp-Pakwan-Ii, S. G. Highway, Bodakdev, Ahmedabad "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aagcm4615E (Appellant) .. (Respondent) Assessee By : Shri S. N. Divatia & Shri B. K. Patel, A.Rs. Shri Sudhendu Das, Cit. Dr Revenue By : सुनवाई क" तार"ख / Date Of 22/01/2024 & Hearing घोषणा क" तार"ख /Date Of 31/05/2024 Pronouncement

For Appellant: Shri S. N. Divatia & Shri B. K. Patel
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 484, 485 & 486/Ahd/2023 ("नधा"रण वष" / Assessment Years : 2015-16, 2017-18 & 2018-19) बनाम/ Assistant Commissioner Mahalaxmi Infracontract of Income Tax Private Limited Vs. Central Circle-1(4), B-21, Corporate House, Ahmedabad Opp-Pakwan-II, S. G. Highway, Bodakdev, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAGCM4615E (Appellant) .. (Respondent) Assessee by : Shri S. N. Divatia & Shri B. K. Patel, A.Rs. Shri Sudhendu Das, CIT. DR Revenue by…

Asstt. Commissioner of Income Tax, Ahmedabad vs. Mahalaxmi Infracontract Private Limited, Ahmedabad

ITA 484/AHD/2023[2015-16]Status: DisposedITAT Ahmedabad31 May 2024AY 2015-16

Bench: Shri Ramit Kochar & Ms. Madhumita Royआयकर अपील सं./I.T.A. Nos. 484, 485 & 486/Ahd/2023 ("नधा"रण वष" / Assessment Years : 2015-16, 2017-18 & 2018-19) बनाम/ Assistant Commissioner Mahalaxmi Infracontract Of Income Tax Private Limited Vs. Central Circle-1(4), B-21, Corporate House, Ahmedabad Opp-Pakwan-Ii, S. G. Highway, Bodakdev, Ahmedabad "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aagcm4615E (Appellant) .. (Respondent) Assessee By : Shri S. N. Divatia & Shri B. K. Patel, A.Rs. Shri Sudhendu Das, Cit. Dr Revenue By : सुनवाई क" तार"ख / Date Of 22/01/2024 & Hearing घोषणा क" तार"ख /Date Of 31/05/2024 Pronouncement

For Appellant: Shri S. N. Divatia & Shri B. K. Patel
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 484, 485 & 486/Ahd/2023 ("नधा"रण वष" / Assessment Years : 2015-16, 2017-18 & 2018-19) बनाम/ Assistant Commissioner Mahalaxmi Infracontract of Income Tax Private Limited Vs. Central Circle-1(4), B-21, Corporate House, Ahmedabad Opp-Pakwan-II, S. G. Highway, Bodakdev, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAGCM4615E (Appellant) .. (Respondent) Assessee by : Shri S. N. Divatia & Shri B. K. Patel, A.Rs. Shri Sudhendu Das, CIT. DR Revenue by…

Gangadhara Swamy Muniyappa, Bangalore vs. Pr. CIT, Bangalore

In the result, appeal of the assessee is allowed

ITA 710/BANG/2015[2011-12]Status: DisposedITAT Bangalore26 Aug 2016AY 2011-12

Bench: Shri. Vijay Pal Rao & Shri. Inturi Rama Raoi.T.A No.710/Bang/2015 (Assessment Year : 2011-12) Shri. S. H. Gangadhara Swamy Muniyappa, No.57, Deepthi Nilaya, 3Rd Stage, Sanjay Nagar, Bengaluru 560 094 .. Appellant Pan : Aghpm5171F V. Principal Commissioner Of Income-Tax, Circle -6, Bangalore .. Respondent Assessee By : Shri. Rama Raju, Advocate Revenue By : Shri. S. S Parida, Cit-Dr Heard On : 22.08.2016 Pronounced On : 26.08.2016 O R D E R Per Vijay Pal Rao:

For Appellant: Shri. Rama Raju, AdvocateFor Respondent: Shri. S. S Parida, CIT-DR
Section 143(3)Section 263Section 32

…ITA.710/Bang/2015 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'A', BANGALORE BEFORE SHRI. VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI. INTURI RAMA RAO, ACCOUNTANT MEMBER I.T.A No.710/Bang/2015 (Assessment Year : 2011-12) Shri. S. H. Gangadhara Swamy Muniyappa, No.57, Deepthi Nilaya, 3rd Stage, Sanjay Nagar, Bengaluru 560 094 .. Appellant PAN : AGHPM5171F v. Principal Commissioner of Income-tax, Circle -6, Bangalore .. Respondent Assessee by : Shri. Rama Raju, Advocate Revenue by : Shri. S. S Parida, CIT-DR Heard on : 22.08.2016 Pronounced on : 26.08.2016 O R D E R PER VIJAY PAL RAO, JUDICIAL MEMBE…