193 ELT 129 (SC), Kesarwani Zarda Bhandar v. State of U.P

114 STC 387Supreme Court of India1999#22058 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2016.

Also reported as

19 VST 545

Judgments citing 193 ELT 129 (SC), Kesarwani Zarda Bhandar v. State of U.P

M/S Ilc Industries Ltd., Hospet vs. DCIT, Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 1009/BANG/2015[2007-08]Status: DisposedITAT Bangalore20 Sept 2016AY 2007-08

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Zain Ahmed Khan, CAFor Respondent: Shri Sanjay Kumar, CIT(DR)
Section 143(3)Section 263Section 40aSection 80Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.767 to 771/Bang/2014 (Assessment years: 2007-08 to 2011-12) AND ITA Nos.1008 & 1009/Bang/2015 (Assessment year: 2004-05 & 2007-08) M/s.ILC Industries Ltd. D 6/7, Near Industrial Estate, Dam Road, Hospet-583203 … Appellant PAN:AABCI0361A Vs. Deputy Commissioner of Income-tax, Circle 11(4), Bangalore. … Respondent Appellant by : Zain Ahmed Khan, CA. Respondent by : Shri Sanjay Kumar, CIT(DR) Date of hearing : 20/07/2016 Date of pronouncement : 20/09/2016 O R D…

M/S Ilc Industries Ltd., Hospet vs. DCIT, Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 1008/BANG/2015[2004-05]Status: DisposedITAT Bangalore20 Sept 2016AY 2004-05

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Zain Ahmed Khan, CAFor Respondent: Shri Sanjay Kumar, CIT(DR)
Section 143(3)Section 263Section 40aSection 80Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.767 to 771/Bang/2014 (Assessment years: 2007-08 to 2011-12) AND ITA Nos.1008 & 1009/Bang/2015 (Assessment year: 2004-05 & 2007-08) M/s.ILC Industries Ltd. D 6/7, Near Industrial Estate, Dam Road, Hospet-583203 … Appellant PAN:AABCI0361A Vs. Deputy Commissioner of Income-tax, Circle 11(4), Bangalore. … Respondent Appellant by : Zain Ahmed Khan, CA. Respondent by : Shri Sanjay Kumar, CIT(DR) Date of hearing : 20/07/2016 Date of pronouncement : 20/09/2016 O R D…

M/S Ilc Industries Ltd., Hospet vs. DCIT, Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 767/BANG/2014[2007-08]Status: DisposedITAT Bangalore20 Sept 2016AY 2007-08

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Zain Ahmed Khan, CAFor Respondent: Shri Sanjay Kumar, CIT(DR)
Section 143(3)Section 263Section 40aSection 80Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.767 to 771/Bang/2014 (Assessment years: 2007-08 to 2011-12) AND ITA Nos.1008 & 1009/Bang/2015 (Assessment year: 2004-05 & 2007-08) M/s.ILC Industries Ltd. D 6/7, Near Industrial Estate, Dam Road, Hospet-583203 … Appellant PAN:AABCI0361A Vs. Deputy Commissioner of Income-tax, Circle 11(4), Bangalore. … Respondent Appellant by : Zain Ahmed Khan, CA. Respondent by : Shri Sanjay Kumar, CIT(DR) Date of hearing : 20/07/2016 Date of pronouncement : 20/09/2016 O R D…

193 ELT 129 (SC), Kesarwani Zarda Bhandar v. State of U.P (114 STC 387) — Cited in 3 Judgments | BharatTax