ANUSHAKTI CHEMICALS & DRUGS LTD. (FORMERLY KNOWN AS AARTI HEALTHCARE LTD. NOW MERGED INTO AARTI INDUSTRIES LTD.),MUMBAI vs. PR. CIT - RANGE-2, MUMBAI
In the result, the appeal the appeal of the assessee is allowed
ITA 639/MUM/2021[2010-11]Status: DisposedITAT Mumbai23 Nov 2021AY 2010-11
Bench: Sri Mahavir Singh, Vp & Sri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.639/Mum/2021 (िनधा"रण वष" / Assessment Year 2010-11) Anushakti Chemicals & Pr. Cit, Range-2 Drugs Ltd. Room No.1920, 19Th Floor, Air (Formerly Known As Aarti India Building, Nariman बनाम/ Health Care Ltd. Now Point, Mumbai-400 021, Vs. Merged Into Aarti Industries Maharashtra Ltd.) Mumbai (अपीलाथ" / Appellant) (""यथ"/ Respondent) "थायी लेखा सं./Pan No. Aabca2787L अपीलाथ" क" ओर से / Appellant By : Shri Anuj Kisnadwala, Ar ""यथ" क" ओर से / Respondent By : Ms. Shailja Rai, Dr सुनवाई क" तारीख / Date Of Hearing: 15.11.2021 घोषणा क" तारीख / Date Of Pronouncement : 23.11.2021
For Appellant: Shri Anuj Kisnadwala, ARFor Respondent: Ms. Shailja Rai, DR
Section 143(3)Section 143(3)(ii)Section 254Section 263Section 271(1)(c)
…आयकर अपीलीय अिधकरण “A” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI "ी महावीर "संह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" । BEFORE SRI MAHAVIR SINGH, VP AND SRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.639/Mum/2021 (िनधा"रण वष" / Assessment Year 2010-11) Anushakti Chemicals & Pr. CIT, Range-2 Drugs Ltd. Room No.1920, 19th Floor, Air (Formerly known as Aarti India Building, Nariman बनाम/ Health care Ltd. Now Point, Mumbai-400 021, Vs. merged into Aarti Industries Maharashtra Ltd.) Mumbai (अपीलाथ" / Appellant) (""यथ"/ Respondent) "थायी लेखा सं./PAN No. AABCA2787L अपीलाथ"…