185 Taxman 416/319 ITR 306 (SC) 2. Aimil Ltd. (supra) 3. CIT v. NispoPolyfabriks

213 Taxmann 376High Court2013#658 most cited

What is 185 Taxman 416/319 ITR 306 (SC) 2. Aimil Ltd. (supra) 3. CIT v. NispoPolyfabriks authority for?

Employee contributions to provident fund or other welfare funds, if deposited by the employer before the due date for filing the return of income under section 139(1), are allowable as a deduction and cannot be disallowed under section 43B of the Income-tax Act.

151

judgments rely on this decision, according to BharatTax’s citation analysis of 366,469 Indian tax judgments — from 2015 to 2022.

Also referred to as

CIT v. Nispo Polyfabricks · Nispo Polyfabricks · section 43B · section 36(1)(va) · employee contributions · provident fund · ESI · due date filing return · Alom Extrusions · retrospective amendment · disallowance under section 43B

Also reported as

30 Taxmann.com 90

Issues it is cited on

Judgments citing 185 Taxman 416/319 ITR 306 (SC) 2. Aimil Ltd. (supra) 3. CIT v. NispoPolyfabriks

M/S Sree Lakshmi Venkateswara Spinning Mills (P) Ltd., Palladam vs. DCIT, CPC, Bengaluru

The appeal stands allowed in terms of our above order

ITA 37/CHNY/2022[2018-19]Status: DisposedITAT Chennai11 Apr 2022AY 2018-19

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Yeshwanth Kumar (CA) -Ld. ARFor Respondent: Shri ARV Sreenivasan (Addl. CIT) – Ld. DR
Section 139(1)Section 143(1)Section 2(24)(x)Section 36Section 36(1)(va)Section 40Section 43B

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा"" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ ITA No. 37/Chny/2022 (िनधा"रणवष" / Assessment Year: 2018-19) Sree Lakshmi Venkateswara Spinning Mills (P) Ltd बनाम DCIT S.F.No. 2, Karadivavi, Centralized Processing Center / Palladam – 641 664. Vs. Bengaluru – 560 500 "थायीलेखासं./जीआइआरसं./PAN/GIR No. AACCS-7041-L (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by : S…