174 (Karnataka) 10 Toyota Boshoku v. DCIT

138 Taxmann.com 166Reported decision2022#7658 most cited
14

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Issues it is cited on

Judgments citing 174 (Karnataka) 10 Toyota Boshoku v. DCIT

174 (Karnataka) 10 Toyota Boshoku v. DCIT (138 Taxmann.com 166) — Cited in 14 Judgments | BharatTax