169 Taxman 138,Sedco Forex International Inc. v. CIT

170 Taxmann 286High Court2008#13624 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2019.

Judgments citing 169 Taxman 138,Sedco Forex International Inc. v. CIT

JCIT (INTERNATIONAL TAXATION), DEHRADUN vs. M/S. R & B FALCON (A) PTY LTD., MUMBAI

In the result, all these appeals of the Revenue are dismissed

ITA 708/DEL/2016[2011-12]Status: DisposedITAT Delhi10 May 2019AY 2011-12

Bench: : Shri Amit Shukla & Shri L.P. Sahuassessment Year: 2011-12

Section 143(3)Section 144CSection 44B

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘F’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member Assessment Year: 2011-12 JCIT (International Taxation), vs. R & B Falcon (A) Pty. Ltd., 1st Floor, Dehradun. Spectra, High Street Hiranandani Business Park, Powai, Mumbai. PAN- AACCR5345Q (Appellant) (Respondent) Assessment Year: 2011-12 DCIT (International Taxation), vs. Transocean Discocerer 534, LLC, Dehradun. C/o Nangia & Co. Dehradun. PAN- AABCT9505F (Appellant) (Respondent) Assessment Year: 2008-09 DCIT (International Taxation), vs. Transocean Offshore Inter…

B J SERVICES CO. MIDDLE EAST LTD.,DEHRADUN vs. ADIT(INTL. TAXATION), DEHRADUN

In the result, all the three appeals of the assessee are partly allowed for

ITA 3889/DEL/2010[2007-08]Status: DisposedITAT Delhi09 Dec 2016AY 2007-08

Bench: : Shri Sunil Kumar Yadav & Shri L.P. Sahu

For Appellant: Sh. Amil Arora, C.AFor Respondent: Sh. Anuj Arora, CIT/DR
Section 143(3)Section 144CSection 234BSection 271BSection 44BSection 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘A’ NEW DELHI BEFORE : SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA No. 3889/Del./2010, 421 & 4831/Del./2012 Asstt. Year : 2007-08, 2009-09 & 2009-10 B.J. Services Company Middle East Ltd., vs. ADIT (Intl. Taxation), C/o Neeraj Nagalia & Co. , 16, Astlye Hall, Dehradun. Dehradun (PAN: AAACB 8529N) (Appellant) (Respondent) Appellant by : Sh. Amil Arora, C.A. Respondent by : Sh. Anuj Arora, CIT/DR Date of hearing : 26.09.2016 Date of pronouncement : 09.12.2016 ORDER Per L.P. Sahu, Accountant Member: These three appeals…

DDIT, DEHRADUN vs. M/S. PRIDE OFFSHORE INTERNATIONAL LLC, NEW DELHI

ITA 2225/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Jul 2016AY 2009-10

Bench: Shri J.S. Reddy & Shri Kuldip Singh

For Appellant: Shri Vidur Puri, CAFor Respondent: Shri Anuj Arora, CIT DR
Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI J.S. REDDY, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1405/Del./2014 (ASSESSMENT YEAR : 2009-10) Pride Foramer SAS, vs. Addl. Director of Income-tax, C/o S.P. Puri & Co., CAs (International Taxation), 4 / 18, Asaf Ali Road, Dehradun. New Delhi – 110 002. (PAN : AACCP1572D) ITA No.1634/Del./2014 (ASSESSMENT YEAR : 2009-10) Addl. Director of Income-tax, vs. Pride Foramer SAS, (International Taxation), C/o S.P. Puri & Co., CAs Dehradun. 4 / 18, Asaf Ali Road, New Delhi – 110 002. (PAN : AACCP1572D) ITA No.2225/…

DDIT, DEHRADUN vs. M/S. PRIDE FORAMER SAS, NEW DELHI

ITA 1634/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Jul 2016AY 2009-10

Bench: Shri J.S. Reddy & Shri Kuldip Singh

For Appellant: Shri Vidur Puri, CAFor Respondent: Shri Anuj Arora, CIT DR
Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI J.S. REDDY, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1405/Del./2014 (ASSESSMENT YEAR : 2009-10) Pride Foramer SAS, vs. Addl. Director of Income-tax, C/o S.P. Puri & Co., CAs (International Taxation), 4 / 18, Asaf Ali Road, Dehradun. New Delhi – 110 002. (PAN : AACCP1572D) ITA No.1634/Del./2014 (ASSESSMENT YEAR : 2009-10) Addl. Director of Income-tax, vs. Pride Foramer SAS, (International Taxation), C/o S.P. Puri & Co., CAs Dehradun. 4 / 18, Asaf Ali Road, New Delhi – 110 002. (PAN : AACCP1572D) ITA No.2225/…

M/S. PRIDE FORAMER SAS,NEW DELHI vs. ADDL. DIT, DEHRADUN

ITA 1405/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Jul 2016AY 2009-10

Bench: Shri J.S. Reddy & Shri Kuldip Singh

For Appellant: Shri Vidur Puri, CAFor Respondent: Shri Anuj Arora, CIT DR
Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI J.S. REDDY, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1405/Del./2014 (ASSESSMENT YEAR : 2009-10) Pride Foramer SAS, vs. Addl. Director of Income-tax, C/o S.P. Puri & Co., CAs (International Taxation), 4 / 18, Asaf Ali Road, Dehradun. New Delhi – 110 002. (PAN : AACCP1572D) ITA No.1634/Del./2014 (ASSESSMENT YEAR : 2009-10) Addl. Director of Income-tax, vs. Pride Foramer SAS, (International Taxation), C/o S.P. Puri & Co., CAs Dehradun. 4 / 18, Asaf Ali Road, New Delhi – 110 002. (PAN : AACCP1572D) ITA No.2225/…

ADIT, DEHRADUN vs. M/S. HALLIBURTON OFFSHORE SERVICES INC., DEHRADUN

ITA 1332/DEL/2012[2005-06]Status: DisposedITAT Delhi30 Jun 2016AY 2005-06

Bench: Shri I.C.Sudhir & Shri Prashant Maharishiadit, Halliburton Offshore Services International Taxation, Inc. , Vs. 13-A,Subhash Road, C/O. Nangia & Company, Ca, Aayakar Bhawan, 75/7, Rajpur Road, Dehradun Dehradun Pan:Aaach5154M (Appellant) (Respondent) Halliburton Offshore Services Addl. Cit, Inc. , International Taxation, Vs. C/O. Nangia & Company, Ca, Subhash Road, Suite-4A, Plaza M-6, Jasola, Dehradun New Delhi Pan:Aaach5154M (Appellant) (Respondent) Halliburton Offshore Services Inc. , Adit, C/O. Nangia & Company, Ca, International Taxation, Vs. Suite-4A, Plaza M-6, Jasola, 13-A,Subhash Road, New Delhi Aayakar Bhawan, Pan:Aaach5154M Dehradun (Appellant) (Respondent) Halliburton Offshore Services Inc. Vs Ddit (International Taxation)

Section 144CSection 44Section 44BSection 9

…1 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”: NEW DELHI BEFORE SHRI I.C.SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ADIT, Halliburton Offshore Services International Taxation, Inc. , Vs. 13-A,Subhash Road, C/o. Nangia & Company, CA, Aayakar Bhawan, 75/7, Rajpur Road, Dehradun Dehradun PAN:AAACH5154M (Appellant) (Respondent) Halliburton Offshore Services Addl. CIT, Inc. , International Taxation, Vs. C/o. Nangia & Company, CA, Subhash Road, Suite-4A, Plaza M-6, Jasola, Dehradun New Delhi PAN:AAACH5154M (Appellant) (Respondent) Halliburton Offshore Services Inc. , ADIT, C/o. Nangia & C…

ADIT, DEHRADUN vs. M/S. R & B FALCON (A) PTY LTD., MUMBAI

In the result, the appeal of the Department is partly allowed

ITA 1048/DEL/2014[2010-11]Status: DisposedITAT Delhi29 Apr 2016AY 2010-11

Bench: Shri N.K. Saini & Shri Sudhanshu Srivastavaay: 2010-11 Adit Vs R & B Falcon (A) Pty Ltd., International Taxation, 1St Floor, Spectra High Street, Aayakar Bhawan, Hiranandani Business Park, 13A-Subhash Road, Powai, Mumbai. Dehraun. (Pan: Aaccr5345Q) (Appellant) (Respondent) Appellant By: Shri Anuj Arora, Cit Dr Respondent By: Shri Amit Arora, Ca Date Of Hearing: 08.02.2016 Date Of Pronouncement: 29.04.2016

For Appellant: Shri Anuj Arora, CIT DRFor Respondent: Shri Amit Arora, CA
Section 234BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’ NEW DELHI BEFORE SHRI N.K. SAINI, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AY: 2010-11 ADIT vs R & B Falcon (A) Pty Ltd., International Taxation, 1st Floor, Spectra High Street, Aayakar Bhawan, Hiranandani Business Park, 13A-Subhash Road, Powai, Mumbai. Dehraun. (PAN: AACCR5345Q) (Appellant) (Respondent) Appellant by: Shri Anuj Arora, CIT DR Respondent by: Shri Amit Arora, CA Date of hearing: 08.02.2016 Date of pronouncement: 29.04.2016 ORDER PER SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER The present appeal has been preferred by t…

169 Taxman 138,Sedco Forex International Inc. v. CIT (170 Taxmann 286) — Cited in 7 Judgments | BharatTax