168, Northern Operating Services (P.) Ltd. v. Joint Commissioner of Income-tax

149 Taxmann.com 52Reported decision2023#22650 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 1961Section 143(3)Section 144C(13)Section 263Section 35DDASection 37(1)Section 40(a)Section 43B

Issues it is cited on

section 263section 143(3)total income

Judgments citing 168, Northern Operating Services (P.) Ltd. v. Joint Commissioner of Income-tax

Colgate Palmolive (India) Limited, Mumbai vs. Principal Commissioner of Income Tax -6, Mumbai

In the result, appeal of the assessee is allowed

ITA 3293/MUM/2025[2018-19]Status: DisposedITAT Mumbai29 Sept 2025AY 2018-19

Bench: SHRI AMIT SHUKLA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

For Appellant: Shri J D Mistry, Sr. AdvocateFor Respondent: Shri R A Dhyani, CIT DR
Section 143(3)Section 144Section 263Section 37(1)Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Assessment Year: 2018-19 Colgate Palmolive (India) vs Principal Commissioner of Limited Income Tax-6, Mumbai Colgate Research Centre, Main Street, Hiranandani Stree, Powai, Mumbai- 400076 PAN:AAACC4309B Appellant Respondent Present for: Appellant by : Shri J D Mistry, Sr. Advocate Respondent by : Shri R A Dhyani, CIT DR Date of Hearing : 06.08.2025 Date of Pronouncement : 29.09.2025 O R D E R PER GIRISH AGRAWAL, ACCOUNTANT MEMBER: This appeal filed by the assessee is against t…

M/S Divya Construction Co, Bhadohi vs. DCIT Circle-3, Mirzapur

In the result, the appeal of the assessee is partly allowed

ITA 37/ALLD/2020[2013-14]Status: DisposedITAT Allahabad24 Sept 2025AY 2013-14

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguria

Section 143(3)Section 148Section 68

…I.T.A. No.37/Alld/2020 Assessment Year:2013-14 1 IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER I.T.A. No.37/Alld/2020 Assessment year:2013-14 Divya Construction Co., Vs. DCIT, Suriyawan, Bhadohi. Circle-3, PAN:AAJFM3190N Mirzapur. (Appellant) (Respondent) Appellant by Shri Praveen Godbole, C.A. Respondent by Shri A. K. Singh, Sr. D.R. O R D E R PER ANADEE NATH MISSHRA, A.M. (A) This appeal vide I.T.A. No.37/Alld/2020 has been filed by the assessee for assessment year 2013-14 against impugned ap…

Colgate-Palmolive (India) Limited, Mumbai vs. Principle Commissioner of Income Tax -6, Mumbai

ITA 2645/MUM/2024[2017-18]Status: DisposedITAT Mumbai29 Jul 2024AY 2017-18

Bench: Shri Narendra Kumar Billaiya, Hon'Ble & Shri Raj Kumar Chauhan, Hon'Bleι.Τ.Α. No. 2645/Mum/2024

For Appellant: Shri J.D. Mistry & Shri Madhur Agarwal, A/RsFor Respondent: Ms. Madhu Malati Ghosh, CIT, D/R
Section 142(1)Section 143(3)Section 263Section 80GSection 80J

…आयकर अपीलीय अधिकरण न्यायपीठ, मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, HON'BLE ACCOUNTANT MEMBER & SHRI RAJ KUMAR CHAUHAN, HON'BLE JUDICIAL MEMBER Ι.Τ.Α. No. 2645/Mum/2024 Assessment Year: 2017-18 Colgate-Palmolive (India) Limited Vs Principal Commissioner of Income Tax-6, Mumbai Colgate Research Centre Main Street Hiranandani Street, Powai Mumbai - 400076 [PAN: AAACC4309B] अपीलार्थी/ (Appellant) Assessee by : Shri J.D. Mistry & Shri Madhur Agarwal, A/Rs Revenue by : Ms. Madhu Malati Ghosh, CIT, D/R सुनवाई की तारीख/Date of Hearing घोषणा की तारीख / Date of…