168; (iii) Well Fargo Real Estate Advisors Pvt. Ltd. v. DCIT

85 Taxmann.com 311High Court2017#12987 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2018 to 2022.

Judgments citing 168; (iii) Well Fargo Real Estate Advisors Pvt. Ltd. v. DCIT

Global E Business Operations Private Limited, Bangalore vs. DCIT, Bangalore

In the result, the revenue’s appeal is partly allowed for statistical purposes

ITA 418/BANG/2016[2011-12]Status: DisposedITAT Bangalore31 Jan 2022AY 2011-12

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Sharath Rao, CAFor Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru

Section 10ASection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.418/Bang/2016 Assessment year: 2011-12 Global E-Business Operations Vs. The Deputy Commissioner Private Ltd., of Income Tax, 2nd Floor, Kalyani Platina, Circle 3(1)(2), Phase-II, Building, Sy.No. 1, 6 Bangalore. and 24 of Kundanahalli Village, K R Puram Hobli, Bangalore – 560 066. PAN: AABCG 2843D APPELLANT RESPONDENT IT(TP)A No.250/Bang/2016 Assessment year: 2011-12 The Deputy Commissioner Vs. Global E-Business Operations of Income Tax, Private Ltd., Circ…

Asst.C.I.T., Bangalore vs. M/S Global E- Business Operations Pvt. Ltd., Bangalore

In the result, the revenue’s appeal is partly allowed for statistical purposes

ITA 250/BANG/2016[2011-12]Status: DisposedITAT Bangalore31 Jan 2022AY 2011-12

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Sharath Rao, CAFor Respondent: Shri Sumer Singh Meena, CIT(DR)(ITAT), Bengaluru

Section 10ASection 143(3)

Standard Chartered Pvt Equity Advisory India P. Ltd, Mumbai vs. DCIT 1(3)(1), Kharghar

In the result, the appeal of the assessee is allowed

ITA 736/MUM/2016[2011-12]Status: DisposedITAT Mumbai28 May 2021AY 2011-12

Bench: Shri M.Balaganesh, Am & Shri Ravish Sood, Jm M/S. Standard Chartered Pvt. Vs. Acit-1(2)(1) Equity Advisory India P. Ltd., Room No.535, M.K.Road Cresenzo, 7Th Floor Aayakar Bhavan Plot No.C-38 & 39 Mumbai-400 020 G-Block, Bkc Bandra (E) Mumbai – 400 051 Pan/Gir No. Aadcm7746F (Appellant) .. (Respondent)

Section 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘J’ BENCH MUMBAI BEFORE SHRI M.BALAGANESH, AM & SHRI RAVISH SOOD, JM M/s. Standard Chartered Pvt. Vs. ACIT-1(2)(1) Equity Advisory India P. Ltd., Room No.535, M.K.Road Cresenzo, 7th Floor Aayakar Bhavan Plot No.C-38 & 39 Mumbai-400 020 G-Block, BKC Bandra (E) Mumbai – 400 051 PAN/GIR No. AADCM7746F (Appellant) .. (Respondent) Assessee by Shri Dhanesh Bafna & Chandni Shah Revenue by Shri A Mohan, Shri Shreenivasa Raghava Iyengar & Shri Sreekar CIT DR Date of Hearing 18/12/2020 & 24/05/2021 Date of Pronouncement 28/05/2021 आदेश / O R D E R PER M. BALAGANESH (A.M): This a…

Haldor Topsoe India Pvt. Ltd., New Delhi vs. Addl. CIT, New Delhi

ITA 1289/DEL/2017[2012-13]Status: DisposedITAT Delhi19 Nov 2019AY 2012-13

Bench: Shri R.K.Panda & Shri Kuldip Singh

For Appellant: Sh. H.P.Agarwal, FCA & Ms. Prashuka JainFor Respondent: Shri Sanjay I. Bara, CIT, DR

Section 144CSection 254Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I-1’ : NEW DELHI) BEFORE SHRI R.K.PANDA, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1289/Del./2017, A.Y. 2012-13 Haldor Topsoe India Pvt. Ltd. Vs. ACIT Elegance Tower, 2nd Floor, Special Range-4 Jasola District Centre New Delhi New Delhi PAN : AABCH7781F (APPELLANT) (RESPONDENT) ASSESSEE BY : Sh. H.P.Agarwal, FCA & Ms. Prashuka Jain, FCA REVENUE BY : Shri Sanjay I. Bara, CIT, DR Date of Hearing : 04.11.2019 Date of Order :19.11.2019 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : The Appellant, Haldor Topsoe India Pvt. Ltd. (hereinafter r…

Bain Capital Advisors (India) P.Ltd, Mumbai vs. Asst Cir Cir 3(1)(1), Mumbai

The appeal of the revenue is dismissed

ITA 1996/MUM/2016[2011-12]Status: DisposedITAT Mumbai11 Jun 2019AY 2011-12

Bench: Shri M. Balaganesh & Shri Ravish Soodbain Capital Advisors (India) Assistant Commissioner Of Private Limited, Income Tax, Circle 3(1)(1), 215, 2Nd Floor, Free Press House Room No. 607, Aayakar Bhavan, Free Press Journal Marg, Vs. M.K. Marg, Nariman Point, Mumbai – 400 020 Mumbai – 400 021

For Appellant: Shri Ajit Kumar Jain &For Respondent: Shri Anand Mohan, D.R

Section 143(2)Section 143(3)

…P a g e | 1 ITA No.1996/Mum/2016 AY. 2011-12 Bain Capital Advisors (India) Pvt. Ltd. Vs. ACIT, Circle 3(1)(1) IN THE INCOME TAX APPELLATE TRIBUNAL “K” Bench, Mumbai Before Shri M. Balaganesh, Accountant Member and Shri Ravish Sood, Judicial Member Bain Capital Advisors (India) Assistant Commissioner of Private Limited, Income Tax, Circle 3(1)(1), 215, 2nd Floor, Free Press House Room No. 607, Aayakar Bhavan, Free Press Journal Marg, Vs. M.K. Marg, Nariman Point, Mumbai – 400 020 Mumbai – 400 021 PAN – AADCB4464B (Appellant) (Respondent) Assistant Commissioner of Bain Capital Advisors (India) Income Tax, Circle…

General Atlantic P. Ltd, Mumbai vs. DCIT Cir 5(1)(1), Mumbai

The appeal of the assessee is allowed in terms of our aforesaid observations

ITA 900/MUM/2017[2012-13]Status: DisposedITAT Mumbai12 Apr 2019AY 2012-13

Bench: Shri G. Manjunatha & Shri Ravish Soodgeneral Atlantic Private Ltd. Deputy Commissioner Of Income- Level 19, Birla Aurora, Tax, Circle -5(1)(1), Dr. Annie Besant Road, Worli, Room No. 568, Aayakar Bhavan, Mumbai – 400 030 Vs. Maharashi Karve Road, Churchgate, Mumbai – 400020

For Appellant: Shri Divesh Chawla, A.RFor Respondent: Shri Rignesh K. Das, Sr. D.R

Section 143(1)Section 143(2)Section 143(3)Section 144CSection 271(1)(c)Section 92C

…P a g e | 1 ITA No. 900/Mum/2017 AY. 2012-13 General Atlantic Private Ltd. Vs. Deputy Commissioner of Income Tax, Circle-5(1)(1) IN THE INCOME TAX APPELLATE TRIBUNAL “K” Bench, Mumbai Before Shri G. Manjunatha, Accountant Member and Shri Ravish Sood, Judicial Member General Atlantic Private Ltd. Deputy Commissioner of Income- Level 19, Birla Aurora, tax, Circle -5(1)(1), Dr. Annie Besant Road, Worli, Room No. 568, Aayakar Bhavan, Mumbai – 400 030 Vs. Maharashi Karve Road, Churchgate, Mumbai – 400020 PAN – AABCG7917Q (Appellant) (Respondent) Appellant by: Shri Divesh Chawla, A.R Respondent by: Shri Rignesh K.…

Pipal Research Analytics and Information Services India Pvt. Ltd., Gurgaon vs. ITO, New Delhi

In the result the appeal of the assessee is partly allowed

ITA 6374/DEL/2012[2008-09]Status: DisposedITAT Delhi18 Jun 2018AY 2008-09

Bench: Shri Amit Shukla & Shri O.P. Kant

For Appellant: Shri Anubhav Rastogi, AdvFor Respondent: Shri S.K. Ambastha, CIT,DR

Section 10ASection 143(3)Section 144CSection 43Section 438Section 92C(2)

…- INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA No.:-6374/Del/2012 Assessment Year: 2008-09 Pipal Research Analytics and ITO, Information Services India Pvt. Ward-14(2) Vs. Ltd., New Delhi. CRISIL House, Plot No. 46, Sector 44, Opp. PF Office Gurgaon 122 003 PAN AAICS2386Q (Appellant) (Respondent) Assessee by: Shri Anubhav Rastogi, Adv. Department by : Shri S.K. Ambastha, CIT,DR Date of Hearing 20/03/2018 Date of 18/06/2018 pronouncement O R D E R PER AMIT SHUKLA, J.M. The aforesaid appeal has been filed by the…

Efacec Switchgear India Pvt. Ltd., New Delhi vs. DCIT, Circle- 8(1), New Delhi

The appeal of the assessee is partly allowed for statistical purpose

ITA 7817/DEL/2017[2013-14]Status: DisposedITAT Delhi13 Jun 2018AY 2013-14

Bench: Shri N. K. Saini & Ms Suchitra Kambleefacec Switchgear India Pvt. Ltd. Vs Dcit 4Th Floor, Rectangle-1, Commercial Circle-8(1) Complex, D-4, District Centre, Saket, C. R. Building, I. P. Estate, New Delhi Aacce0747K New Delhi (Appelant) (Respondent)

Section 142(1)Section 143Section 143(2)Section 144CSection 271(1)Section 92C

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-1’ NEW DELHI BEFORE SHRI N. K. SAINI, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER Efacec Switchgear India Pvt. Ltd. Vs DCIT 4th Floor, Rectangle-1, Commercial Circle-8(1) Complex, D-4, District Centre, Saket, C. R. Building, I. P. Estate, New Delhi AACCE0747K New Delhi (APPELANT) (RESPONDENT) Appellant by Sh. H. P. Agarwal, FCA, Sh. Yogesh Jain, FCA & Ms. Prashuka Jain, FCA Respondent by Sh. Kumar Pranav, Sr. DR Date of Hearing 21.05.2018 Date of Pronouncement 13.06.2018 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assesse…