166 ITD 69 (Visakhapatna-Trib.) (iii) CIT v. Britannia Industries Ltd.

63 Taxmann.com 16Reported decision2015#25396 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing 166 ITD 69 (Visakhapatna-Trib.) (iii) CIT v. Britannia Industries Ltd.

166 ITD 69 (Visakhapatna-Trib.) (iii) CIT v. Britannia Industries Ltd. (63 Taxmann.com 16) — Cited in 3 Judgments | BharatTax